High Courts22 Aug 1972
Dhaneshwar Mallah and Others Vs The State of Bihar
Patna High Court · (1973) CriLJ 1055
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 112, 113
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,129 of 2,660
High Courts19 Aug 1972
Ram Narain Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1973 Patna 275 : (1973) 6 PLJR 81
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(11), 48E(13)Constitution of India, 1950 — Article 14
High Courts18 Aug 1972Dismissed
Smt. Ugratara Debi Vs Deputy Collector, Land Reforms and Others
Patna High Court · AIR 1974 Patna 162
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Constitution of India, 1950 — Article 226
High Courts16 Aug 1972Dismissed
Hakim Rout Vs Mathura Prasad and Others
Patna High Court · AIR 1973 Patna 267 : (1973) 6 PLJR 215
Panchayat Election Rules, 1959 — Rule 74, 87
High Courts14 Aug 1972Allowed
Ranchhod Lodha Vs Madhabji Kanji
Patna High Court · AIR 1974 Patna 211
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts14 Aug 1972Partly Allowed
State of Bihar Vs Rameshwar Singh
Patna High Court · AIR 1973 Patna 123
Land Acquisition Act, 1894 — Section 23(1)
High Courts11 Aug 1972Dismissed
The Managing Committee Town Higher Secondary School Vs Board of Secondary Education and Others
Patna High Court · AIR 1973 Patna 240
Constitution of India, 1950 — Article 311
High Courts10 Aug 1972
Ganganath Jha and Others Vs Shashi Nath Jha and Others
Patna High Court · AIR 1973 Patna 126 : (1973) 6 PLJR 186
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, Order 41 Rule 4
High Courts09 Aug 1972Allowed
M/s Gauri Shankar Badri Narain and Others Vs The State of Bihar and Others
Patna High Court · (1972) 08 PAT CK 0023
Cinematograph Act, 1952 — Section 8Constitution of India, 1950 — Article 13(2), 19, 19(1)(d), 19(1)(f), 19(1)(g)Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Aug 1972Allowed
Punjab National Bank Vs Girdharilal Ghanshyam Das and Co. and Others
Patna High Court · AIR 1973 Patna 360
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts07 Aug 1972Dismissed
Ram Niwas Pandey Vs The State of Bihar and Others
Patna High Court · (1973) 6 PLJR 49
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 4, 7, 8(2)
High Courts04 Aug 1972
Mohammad Shafi Vs Humaira Khatoon and Another
Patna High Court · (1973) CriLJ 759 : (1972) 5 PLJR 629
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Aug 1972Allowed
Baso Mahto Vs Hari Mahto and Others
Patna High Court · AIR 1973 Patna 182
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35Bihar Tenancy Act, 1885 — Section 103A(3)
High Courts04 Aug 1972Dismissed
Ganesh Singh and Three Others Vs Bijoy Kumar Singh and Two Others
Patna High Court · (1972) PLJR 597
Bihar Tenancy Act, 1885 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts03 Aug 1972Allowed
Ramashankar Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 269
High Courts03 Aug 1972Allowed
K.C. Bishwas and Sons and Others Vs Central Alkusa Colliery Co.
Patna High Court · AIR 1973 Patna 184
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Partnership Act, 1932 — Section 69(2)
High Courts03 Aug 1972Dismissed
Mohammad Akhtar Ali Vs Badrudin and Others
Patna High Court · AIR 1973 Patna 187
Civil Procedure Code, 1908 (CPC) — Section 47, 47(1), 47(3)
High Courts02 Aug 1972Dismissed
Sudama Singh Vs Kavindra Narain Singh
Patna High Court · (1973) 6 PLJR 35
Penal Code, 1860 (IPC) — Section 420, 457, 471
High Courts28 Jul 1972
R.K. Poddar and Others Vs M.P. Sinha
Patna High Court · (1973) CriLJ 1065
Criminal Procedure Code, 1898 (CrPC) — Section 120, 177, 179, 420Penal Code, 1860 (IPC) — Section 120B
High Courts26 Jul 1972Allowed
Jugal Kishore Singh and Others Vs Sheonandan Singh and Others
Patna High Court · AIR 1973 Patna 22 : (1972) 5 PLJR 526
Civil Procedure Code, 1908 (CPC) — Section 96