COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,127 of 2,660

High Courts28 Sept 1972Partly Allowed

Jugal Kishore Tewari and Another Vs Umesh Chandra Tewari and Others

Patna High Court · AIR 1973 Patna 352 : (1973) 6 PLJR 5

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 84Transfer of Property Act, 1882 — Section 54

High Courts28 Sept 1972Dismissed

Mansur Ali and Another Vs Md. Usman and Another

Patna High Court · AIR 1973 Patna 178 : (1973) 6 PLJR 244

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Section 5

High Courts27 Sept 1972Dismissed

Smt. Usha Rani and Others Vs The State of Bihar and Others

Patna High Court · AIR 1973 Patna 256

Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226

High Courts27 Sept 1972Dismissed

Fulchand Motilal and Another Vs Manhar Lall Jetha Lall Mehta

Patna High Court · AIR 1973 Patna 196

Civil Procedure Code, 1908 (CPC) — Section 10

High Courts27 Sept 1972Allowed

The State of Bihar Vs Smt. Banarsi Devi and Others

Patna High Court · AIR 1973 Patna 146 : (1972) 5 PLJR 590

Land Acquisition Act, 1894 — Section 18, 30

High Courts22 Sept 1972Dismissed

The Managing Committee of the Mungraura Middle School Vs The District Education Officer and Another

Patna High Court · AIR 1973 Patna 260

Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 8(2)

High Courts21 Sept 1972Allowed

Rachhya Singh and Another Vs Ram Ran Bijai Prasad Singh and Others

Patna High Court · AIR 1973 Patna 179

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts20 Sept 1972Dismissed

Bishwanath Bishwakarma and Others Vs Rameshwar Kuar and Others

Patna High Court · AIR 1973 Patna 309 : (1973) 6 PLJR 242

Bihar Tenancy Act, 1885 — Section 49M

High Courts20 Sept 1972Dismissed

Sudhir Mandal and Others Vs The Subdivisional Officer and Another

Patna High Court · AIR 1973 Patna 266

Limitation Act, 1963 — Article 65

High Courts20 Sept 1972Dismissed

Ramgopal Kanaudia and Another Vs Sheo Prasad Rongta

Patna High Court · AIR 1973 Patna 198

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts20 Sept 1972Allowed

Md. Sikandar Mian Vs The Sub-Divisional Officer and Another

Patna High Court · AIR 1973 Patna 265

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20

High Courts20 Sept 1972Dismissed

Surendra Mandal Vs The Sub-Divisional Officer and Others

Patna High Court · AIR 1973 Patna 271

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20

High Courts20 Sept 1972Dismissed

Umesh Kumar Sinha Vs Dr. Syed Ahsan Ahmad

Patna High Court · AIR 1973 Patna 285

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts20 Sept 1972Allowed

Smt. Sudama Devi and Others Vs Rajendra Singh and Others

Patna High Court · AIR 1973 Patna 199 : (1973) 6 PLJR 534

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 52

High Courts15 Sept 1972Dismissed

Md. Yusuf Vs The Member, Board of Revenue and Others

Patna High Court · AIR 1973 Patna 97 : (1973) 6 PLJR 44

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(2), 2

High Courts15 Sept 1972

In Re: Chotanagpur Banking Association Ltd.

Patna High Court · (1973) 43 CompCas 12

Banking Regulation Act, 1949 — Section 45A, 45BBihar Land Reforms Act, 1950 — Section 32(2)

High Courts15 Sept 1972Allowed

Mathura Singh and Others Vs Ramakant Missir and Others

Patna High Court · (1973) 6 PLJR 386

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145(4)

High Courts14 Sept 1972Allowed

Jibkant Jha Vs Maharani Adhirani Shri Raj Lakshmi and Others

Patna High Court · AIR 1973 Patna 272

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5

High Courts14 Sept 1972Dismissed

Mohammad Shafi Ansari Vs Md. Khalil

Patna High Court · AIR 1973 Patna 180

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts14 Sept 1972Dismissed

Bikarma Koeri and Others Vs Gopal Prasad Chamadia

Patna High Court · AIR 1973 Patna 284

Civil Procedure Code, 1908 (CPC) — Section 115