High Courts28 Nov 1972Dismissed
Kandan Soren and Others Vs Jitan Hembrom
Patna High Court · AIR 1973 Patna 206 : (1973) 6 PLJR 153
Evidence Act, 1872 — Section 49, 60, 81Hindu Succession Act, 1956 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,126 of 2,660
High Courts28 Nov 1972Dismissed
Bikal Chandra Gope and Another Vs Manjura Gowalin and Others
Patna High Court · AIR 1973 Patna 208
High Courts27 Nov 1972Dismissed
Lachhmi Devi Vs Chandrakala Saraogi and Others
Patna High Court · AIR 1973 Patna 155
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 19, Order 26 Rule 15, Order 26 Rule 4, 132
High Courts24 Nov 1972Allowed
Janki Sah and Others Vs Girja Singh and Others
Patna High Court · AIR 1973 Patna 211 : (1973) 6 PLJR 149
Limitation Act, 1908 — Article 116Trusts Act, 1882 — Section 90
High Courts24 Nov 1972Dismissed
Bhutnath Chatterjee Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 247
Transfer of Property Act, 1882 — Section 53A
High Courts24 Nov 1972Dismissed
Madhai Kumhar Vs Sabi Bewa
Patna High Court · AIR 1973 Patna 160
Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 1
High Courts23 Nov 1972
Chit Narain Choudhary and Others Vs Kedar Nath Jha and Others
Patna High Court · (1973) CriLJ 895
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
High Courts23 Nov 1972Dismissed
Lakhi Prasad Fogla Vs Murlidhar Marwari and Others
Patna High Court · AIR 1973 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 4
High Courts23 Nov 1972Allowed
Madhu Singh Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 253
Constitution of India, 1950 — Article 226, 227
High Courts21 Nov 1972
Bakridan Bibi and Others Vs The State of Bihar
Patna High Court · (1973) CriLJ 1328
Essential Commodities Act, 1955 — Section 10Payment of Bonus Act, 1965 — Section 28, 29
High Courts17 Nov 1972Allowed
Harendra Nath Mukharjee Vs Shyam Sunder Kuer and Others
Patna High Court · AIR 1973 Patna 142 : (1973) 6 PLJR 20
Civil Procedure Code, 1908 (CPC) — Section 47Partition Act, 1893 — Section 4
High Courts14 Nov 1972Partly Allowed
Deo Dutta Singh and Others Vs Ram Naresh Singh and Others
Patna High Court · AIR 1973 Patna 166 : (1972) 5 PLJR 605
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts11 Nov 1972Dismissed
Jagdish Mahton Vs Mohammad Elahi and Others
Patna High Court · AIR 1973 Patna 170
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Hindu Succession Act, 1956 — Section 14, 14(1), 4(1)Hindu Widows Remarriage Act, 1856 — Section 2
High Courts11 Nov 1972Allowed
Jadav Gilua Vs Suraj Narain Jha and Others
Patna High Court · AIR 1974 Patna 207
Bihar Panchayat Election Rules, 1959 — Rule 75, 77, 87Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
High Courts06 Nov 1972Dismissed
Lakhan Mahto and Others Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 130
Bihar Panchayat Election Rules, 1959 — Rule 17, 50, 72Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 1972Dismissed
Ekawari and Others Vs Jadunandan Kamat and Others
Patna High Court · AIR 1974 Patna 191
Evidence Act, 1872 — Section 44Limitation Act, 1908 — Article 95Limitation Act, 1963 — Article 59
High Courts27 Oct 1972Dismissed
Chintaman Mahto Vs Smt. Fanindra Devi and Others
Patna High Court · AIR 1973 Patna 175
Transfer of Property Act, 1882 — Section 111
High Courts23 Oct 1972Dismissed
Surya Gon Vs The Sub-divisional Officer and Another
Patna High Court · AIR 1973 Patna 255 : (1972) 5 PLJR 632
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 21(1)
High Courts20 Oct 1972Dismissed
Bhuneshwar Prasad and Others Vs The State of Bihar
Patna High Court · (1973) 6 PLJR 550
Penal Code, 1860 (IPC) — Section 147, 325, 452
High Courts06 Oct 1972Dismissed
Municipal Commissioners of Begusarai Municipality Vs Sri Ram Baran Singh
Patna High Court · AIR 1973 Patna 194
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17