High Courts14 Sept 1972Dismissed
Punam Bhai Patel Vs Bajrang Lal
Patna High Court · AIR 1973 Patna 214
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,128 of 2,660
High Courts14 Sept 1972
Baijnath Prasad Keyal Vs Shambhu Sharan Shrivastava
Patna High Court · AIR 1973 Patna 268
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1972Dismissed
Baijnath Mahabir Prasad Vs Central Consumers Co-operative Stores Ltd.
Patna High Court · AIR 1973 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1972Allowed
Motilal Padampat Sugar Co. Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 47 : (1973) 6 PLJR 198
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 6, 7Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 10, 8, 9
High Courts13 Sept 1972Dismissed
Shri Thakurjee Vs Kalpu Chamar and Others
Patna High Court · AIR 1973 Patna 58
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1972Dismissed
Aboo Rafat Ansari Vs Gokul Das
Patna High Court · AIR 1973 Patna 45
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Sept 1972
Satya Kinkar Palit Vs Brahmdeo Sinha and Co.
Patna High Court · AIR 1973 Patna 213
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Sept 1972Dismissed
Baijnath Pandit Vs Smt. Narvada Devi Kejariwal
Patna High Court · AIR 1973 Patna 286 : (1973) 6 PLJR 237
Transfer of Property Act, 1882 — Section 106
High Courts11 Sept 1972Dismissed
Ram Pukar Singh and Others Vs Sita Ram Mahton and Others
Patna High Court · AIR 1973 Patna 310
Civil Procedure Code, 1908 (CPC) — Section 100, 101Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 18
High Courts08 Sept 1972
Mehta Ramnath Vs The State of Bihar and Others
Patna High Court · (1973) 6 PLJR 138 : (1973) 30 STC 477
Constitution of India, 1950 — Article 19, 301
High Courts07 Sept 1972Allowed
Bihar State Agro-Industries Development Corporation Ltd. Vs The State of Bihar and Another
Patna High Court · (1973) 6 PLJR 173 : (1973) 31 STC 484
Bihar Sales Tax Act, 1944 — Section 2(g), 2(h), 7(2)
High Courts06 Sept 1972Allowed
Kashinath Prasad and Others Vs Dharamnath and Another
Patna High Court · AIR 1973 Patna 110
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Hindu Succession Act, 1956 — Section 6
High Courts02 Sept 1972
General Secretary, Chemical and Pharmaceutical Works Employees Union Vs Management, National Chemical and Pharmaceutical Works and Another
Patna High Court · (1973) 1 LLJ 544
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33
High Courts01 Sept 1972Dismissed
Jogendra Lal Saha Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 98
Forest Act, 1927 — Section 82
High Courts01 Sept 1972
Qudrat Ali Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 111
Bihar and Orissa Excise Act, 1915 — Section 42, 42(1), 42(3)
High Courts01 Sept 1972Allowed
Mani Lal Choudhary Vs Khetra Kinkar Samanta
Patna High Court · AIR 1973 Patna 181 : (1973) 6 PLJR 195
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts01 Sept 1972Allowed
Mostt. Sundari and Another Vs Sakal Sahni and Others
Patna High Court · AIR 1973 Patna 150 : (1973) 6 PLJR 249
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts24 Aug 1972Allowed
Sheo Kumar Prasad Vs President of Board of Secondary Education and Others
Patna High Court · AIR 1973 Patna 121
Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 17A, 39
High Courts24 Aug 1972Dismissed
Mishrilal Rai and Another Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 117
Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 17A(1) , 9
High Courts24 Aug 1972Allowed
Hindustan Steel Works Construction Ltd. Vs Chotanagpur Mining Corporation
Patna High Court · AIR 1973 Patna 416
Arbitration Act, 1940 — Section 8(2)