High Courts02 Feb 1973Allowed
Jasimaddin Vs Hafiza Bibi and Another
Patna High Court · (1973) ACJ 432
Workmens Compensation Act, 1906 — Section 13, 19, 19(1), 2, 28(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,124 of 2,660
High Courts31 Jan 1973Allowed
Rohtas Industries Ltd. Vs Superintendent of Central Excise and Others
Patna High Court · AIR 1973 Patna 446 : (1973) 6 PLJR 340
Central Excise Rules, 1944 — Rule 10, 10A, 173G, 173I(2)Central Excises and Salt Act, 1944 — Section 11
High Courts31 Jan 1973Allowed
Saligram Sharan Singh Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 3
Bihar Panchayat Election Rules, 1959 — Rule 23(1), 23(2), 23(4)Bihar Panchayat Raj Act, 1947 — Section 79(1)
High Courts31 Jan 1973Dismissed
Bisheshwar Singh Vs A.G. and Others
Patna High Court · AIR 1974 Patna 16
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Jan 1973Allowed
Sukhram Singh Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 24
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts22 Jan 1973Allowed
Ram Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 25
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19 , 49Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
High Courts22 Jan 1973Dismissed
Suraj Koiri and Another Vs Bishwanath Prasad and Others
Patna High Court · AIR 1973 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 100, 99
High Courts22 Jan 1973Allowed
Ram Padarath Singh Vs Baidyanath Prasad and Others
Patna High Court · AIR 1973 Patna 389
Bihar Panchayat Election Rules, 1959 — Rule 75, 75(1), 75(2), 77Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 19 Rule 3, Order 20 Rule 4, Order 6 Rule 15Constitution of India, 1950 — Article 226
High Courts17 Jan 1973Dismissed
Mossammat Sonekali Kuer and Others Vs Srimati Bahuria Akashi Devi
Patna High Court · AIR 1973 Patna 477
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 14
High Courts15 Jan 1973Allowed
Bindeshwari Chaudhary Vs Dr. Sheo Nandan Upadhya and Others
Patna High Court · AIR 1973 Patna 347
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts11 Jan 1973
Satho Tanti and Another Vs The State of Bihar
Patna High Court · (1974) CriLJ 76 : (1973) 6 PLJR 367
Penal Code, 1860 (IPC) — Section 380, 441, 442, 457Probation of Offenders Act, 1958 — Section 4
High Courts11 Jan 1973
Ram Janam Gareri Vs Narbadeshwar Singh and Others
Patna High Court · AIR 1973 Patna 396
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(1), 16(3), 31(2)Constitution of India, 1950 — Article 226
High Courts04 Jan 1973
Bishwanath Singh Vs Rajdeo Dubey and Others
Patna High Court · (1974) CriLJ 424 : (1973) 6 PLJR 360
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 435, 439
High Courts03 Jan 1973Allowed
Employees in Relation to Malkerah Colliery of M/s Tata Iron and Steel Co. Ltd. Vs Presiding Officer, Central Government, Labour Court, Dhanbad and Another
Patna High Court · (1973) 6 PLJR 59
Industrial Disputes Act, 1947 — Section 10, 10(1), 18, 31(1), 33
High Courts03 Jan 1973Allowed
Jawahar Lal and Others Vs The Additional Member, Board of Revenue and Others
Patna High Court · AIR 1973 Patna 479 : (1974) 7 PLJR 360 : (1973) 6 PLJR 383
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 60, 61
High Courts02 Jan 1973Dismissed
In Re: Cinco Laboratories Private Ltd.
Patna High Court · (1973) 43 CompCas 550
Companies Act, 1956 — Section 433
High Courts31 Dec 1972Dismissed
Banmali Roy Vs Sheonarain Sao and Others
Patna High Court · (1973) 6 PLJR 77
Criminal Procedure Code, 1898 (CrPC) — Section 117(3), 435, 439
High Courts22 Dec 1972Dismissed
The Bihar State Typists Copyists Union Vs The State of Bihar and Another
Patna High Court · (1973) 6 PLJR 104
Constitution of India, 1950 — Article 226, 311, 311(2)Government of India Act, 1935 — Section 241
High Courts22 Dec 1972Dismissed
Gouri Shankar Prasad Sinha Vs The State of Bihar
Patna High Court · AIR 1973 Patna 405 : (1973) 6 PLJR 65
Arbitration Act, 1940 — Section 32
High Courts22 Dec 1972Allowed
Mt. Chulhiya and Another Vs Nanipat Dass and Others
Patna High Court · AIR 1973 Patna 399 : (1973) 6 PLJR 363
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Hindu Succession Act, 1956 — Section 8