High Courts24 Apr 1973Dismissed
Industrial Corporation (Private) Ltd. Vs Union of India (UOI) and Others
Patna High Court · AIR 1973 Patna 316
Essential Commodities Act, 1955 — Section 3(3C)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,122 of 2,660
High Courts24 Apr 1973Dismissed
Kamal Singh Badalia and Others Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 81
Bihar Hindu Religious Trusts Act, 1950 — Section 8(2), 82(2)Bihar Swetambar Jain Religious Trusts Rules, 1955 — Rule 4(2), 5Constitution of India, 1950 — Article 226
High Courts24 Apr 1973
Jamshedpur Motor Accessories Stores Vs Commissioner of Income Tax
Patna High Court · (1974) 95 ITR 664
Income Tax Act, 1922 — Section 10(2)(x), 66(2)
High Courts18 Apr 1973Dismissed
Jugsalai Electric Supply Co. Vs The State of Bihar and Another
Patna High Court · AIR 1973 Patna 318 : (1973) 6 PLJR 465
Bihar Electricity Duty Act, 1948 — Section 9A(3)Bihar Electricity Duty Rules, 1949 — Rule 14(6)
High Courts13 Apr 1973Allowed
Jash Behari Patel Vs Jagnandan Singh
Patna High Court · AIR 1974 Patna 18
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts13 Apr 1973
State Vs Mangilal Ram and Another
Patna High Court · (1974) CriLJ 221 : (1973) 6 PLJR 455
Criminal Procedure Code, 1898 (CrPC) — Section 342, 438Penal Code, 1860 (IPC) — Section 120B, 409
High Courts12 Apr 1973Dismissed
Managing Committee of Shri Radha Raman Sanskrit High School Vs State of Bihar and Others
Patna High Court · AIR 1973 Patna 450
Criminal Procedure Code, 1898 (CrPC) — Section 107Kameshwar Singh (Darbhanga) Sanskrit Vishwavidyalay Act, 1960 — Section 44
High Courts10 Apr 1973Partly Allowed
Akhauri Mukhteshwar Prasad Sinha Vs Smt. Urmila Saran
Patna High Court · AIR 1973 Patna 424
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Apr 1973Allowed
Manoranjan Nath Patra Vs Kashi Prasad Sah and Another
Patna High Court · AIR 1973 Patna 421
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A, 4Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Apr 1973Dismissed
State of Bihar Vs Raghunath Mahto
Patna High Court · AIR 1973 Patna 425 : (1973) 6 PLJR 530
Chotanagpur Tenancy Act, 1908 — Section 139(6), 139A
High Courts03 Apr 1973Allowed
Zafar Hassan Khan Vs Haji Mohammad Abdul Razzaque and Others
Patna High Court · AIR 1973 Patna 427
Bihar Wakf Act, 1947 — Section 27(1), 37, 38, 69A, 69A(1)
High Courts23 Mar 1973Dismissed
Mt. Budhani Kuer and Others Vs Ram Ishwar Singh and Others
Patna High Court · AIR 1974 Patna 72
Trusts Act, 1882 — Section 90
High Courts23 Mar 1973
Hari Ram Shah Vs The State of Bihar and Another
Patna High Court · (1973) CriLJ 1623
Criminal Procedure Code, 1898 (CrPC) — Section 144Industrial Disputes Act, 1947 — Section 25FFA
High Courts15 Mar 1973Dismissed
Savitri Devi and Others Vs Saraswati Devi and Others
Patna High Court · AIR 1973 Patna 368
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 15Limitation Act, 1908 — Article 182(5)
High Courts15 Mar 1973Dismissed
Rajput Transport Co. Vs Shri Nand Kishore Prasad
Patna High Court · AIR 1973 Patna 373
Bihar Motor Vehicles Rules, 1992 — Rule 43AMotor Vehicles (Amendment) Act, 1969 — Section 64AMotor Vehicles Act, 1939 — Section 48, 48(3)
High Courts09 Mar 1973Dismissed
Jagbandhan Nath Tewary Vs Thuiya Mahli and Others
Patna High Court · AIR 1973 Patna 455 : (1974) 7 PLJR 138
Bihar Land Reforms Act, 1950 — Section 35, 6, 6(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts09 Mar 1973Allowed
Bipin Prasad Singh Vs The Block Development Officer and Others
Patna High Court · AIR 1973 Patna 428
Bihar Panchayat Election Rules, 1959 — Rule 54, 56Bihar Panchayat Raj Act, 1947 — Section 13A
High Courts08 Mar 1973Dismissed
Smt. Ram Adhikari Devi Vs District Magistrate and Others
Patna High Court · AIR 1974 Patna 19 : (1974) 7 PLJR 102
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)
High Courts07 Mar 1973
Mohan Ram Vs Badamo Devi
Patna High Court · (1974) CriLJ 227 : (1973) 6 PLJR 446
Hindu Marriage Act, 1955 — Section 29, 5
High Courts02 Mar 1973Dismissed
Shiva Narayan Sah and Others Vs Baidya Nath Prasad Tiwary and Others
Patna High Court · AIR 1973 Patna 386
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 54, 55(5), 60, 83, 91