High Courts25 Jul 1973Dismissed
Upendra Narain Singh Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 80
Bihar Panchayat Election Rules, 1959 — Rule 21(4)Constitution of India, 1950 — Article 14, 245
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,120 of 2,660
High Courts25 Jul 1973Allowed
Nilambar Singh Vs Rameshwar Choudhary and Others
Patna High Court · AIR 1974 Patna 145
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 1973
Commissioner of Commercial Taxes Vs Ashoka Marketing Ltd.
Patna High Court · (1973) 6 PLJR 477 : (1974) 33 STC 24
Bihar Sales Tax Act, 1947 — Section 24(4), 24(5), 25(1)
High Courts19 Jul 1973
Jamshedpur Engineering and Machine Manufacturing Co. Private Ltd. Vs Commissioner of Income Tax
Patna High Court · (1975) 98 ITR 33
Income Tax Act, 1922 — Section 23A, 66(2)
High Courts17 Jul 1973
Commissioner of Commercial Taxes Vs Ashoka Marketing Limited
Patna High Court · (1973) 6 PLJR 523 : (1973) 32 STC 411
Bihar Sales Tax Act, 1947 — Section 24(4), 25(1)Bihar Sales Tax Rules, 1949 — Rule 36(5)(a)
High Courts17 Jul 1973Dismissed
Ramjoy Rewani Vs Kusum Mahatani and Others
Patna High Court · AIR 1974 Patna 200 : (1974) 7 PLJR 108
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)
High Courts17 Jul 1973Dismissed
Hindustan Steel Works Construction Ltd. Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 151
Motor Vehicles Act, 1988 — Section 2(18), 22
High Courts16 Jul 1973Dismissed
The State of Bihar and Another Vs Rabatilal Das
Patna High Court · AIR 1974 Patna 156
Bihar Land Reforms Act, 1950 — Section 35
High Courts13 Jul 1973
Laxmi Stores Vs State of Bihar
Patna High Court · (1973) 32 STC 466
Bihar Sales Tax Act, 1959 — Section 18(1), 18(1)(a), 33(3)
High Courts12 Jul 1973Allowed
Hiralal Choudhary Vs Hariram Khetan
Patna High Court · AIR 1974 Patna 39
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts12 Jul 1973Partly Allowed
Harbansh Narain Singh and Another Vs State of Bihar
Patna High Court · AIR 1974 Patna 224 : (1974) 7 PLJR 80
Land Acquisition Act, 1894 — Section 23, 4(1)
High Courts11 Jul 1973Dismissed
Ghuia Devi and Others Vs Shyamlal Mandal and Others
Patna High Court · AIR 1974 Patna 68
Bihar and Orissa Police Manual, 1930 — Rule 126Evidence Act, 1872 — Section 35
High Courts11 Jul 1973Dismissed
Srimati Premkanta Kumari Jain Vs The State of Bihar and Others
Patna High Court · (1973) 6 PLJR 488
Constitution of India, 1950 — Article 226, 227
High Courts05 Jul 1973
Commissioner of Income Tax Vs Dr. B.B.A. Dalal
Patna High Court · (1974) 96 ITR 408 : (1974) 7 PLJR 77
Income Tax Act, 1922 — Section 16(3)
High Courts03 Jul 1973
Charu Pharmacy and Clinic Vs State of Bihar
Patna High Court · (1973) 6 PLJR 473 : (1973) 32 STC 265
Bihar Sales Tax Act, 1947 — Section 25(1)
High Courts02 Jul 1973Dismissed
Bihar State Board of Religious Trust Vs Acharya Mahanth Amrit Das and Another
Patna High Court · AIR 1974 Patna 95
Bihar Hindu Religious Trusts Act, 1950 — Section 1, 2, 43, 59Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts29 Jun 1973Dismissed
Saran Club Vs Chandradeo Theosophical Lodge
Patna High Court · AIR 1974 Patna 158
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts29 Jun 1973
Minerva Printing Works Vs State of Bihar
Patna High Court · (1973) 32 STC 258
Bihar Sales Tax Act, 1959 — Section 33(1), 4(3)(a)
High Courts25 Jun 1973Dismissed
State of Bihar Vs Bindeshwar Singh and Others
Patna High Court · AIR 1974 Patna 71
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Court Fees Act, 1870 — Article 11
High Courts25 Jun 1973
Commissioner of Income Tax Vs Meghraj Ramchandra
Patna High Court · (1974) 97 ITR 559 : (1973) 6 PLJR 483
Income Tax Act, 1961 — Section 271(1)