High Courts24 Aug 1973Dismissed
Doma Sao Mohan Lal Vs The State of Bihar and Others
Patna High Court · (1974) 34 STC 38
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9Bihar Sales Tax Act, 1947 — Section 17, 20
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,119 of 2,660
High Courts22 Aug 1973
Prabhat Ranjan Sarkar and Others Vs The State of Bihar
Patna High Court · (1974) CriLJ 957 : (1973) 6 PLJR 566
Criminal Procedure Code, 1898 (CrPC) — Section 173, 337
High Courts14 Aug 1973Dismissed
Vishnu Sugar Mills Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 75
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 4, 5, 6
High Courts13 Aug 1973Dismissed
Shia Sharan Prasad Sahi Vs Sridhar Prasad Singh and Others
Patna High Court · AIR 1974 Patna 51
Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 53
High Courts10 Aug 1973Allowed
Ismail and Others Vs Idrish and Others
Patna High Court · AIR 1974 Patna 54
High Courts10 Aug 1973
Commissioner of Commercial Taxes Vs Shiva Pujan Prasad Bhagat
Patna High Court · (1974) 33 STC 466
Bihar Sales Tax Act, 1947 — Section 13(6), 24(5), 25(1)
High Courts10 Aug 1973
Jal Dhari Mahto and Others Vs Mosst. Rudia and Others
Patna High Court · (1974) CriLJ 1216
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 107, 143, 145, 146, 162Evidence Act, 1872 — Section 167
High Courts09 Aug 1973Dismissed
Sri Narain Singh and Others Vs Baleshwar Singh and Others
Patna High Court · AIR 1974 Patna 91
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Section 7
High Courts09 Aug 1973
Narmadeshwar Sharma and Another Vs Sarju Chandra Poddar
Patna High Court · (1974) CriLJ 959
COMPANIES ACT, 1956 — Section 617Criminal Procedure Code, 1898 (CrPC) — Section 197, 198Penal Code, 1860 (IPC) — Section 19, 21, 323, 342, 500
High Courts08 Aug 1973Dismissed
Manoharlal Radhakrishna Vs The Union of India (UOI) and Others
Patna High Court · AIR 1974 Patna 56
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 65, 70
High Courts08 Aug 1973Dismissed
Nabi Hassan and Others Vs Gajadhar Singh and Another
Patna High Court · AIR 1974 Patna 141
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts07 Aug 1973Allowed
Kusheshwar Singh Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 267
Constitution of India, 1950 — Article 226
High Courts03 Aug 1973Allowed
Registrar of Companies Vs Chauhan Brothers Industries Private Ltd.
Patna High Court · (1974) 7 PLJR 66
Companies Act, 1956 — Section 433
High Courts02 Aug 1973Allowed
Randeo Sahani and Others Vs Adyanath Tewary and Others
Patna High Court · AIR 1974 Patna 374
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts02 Aug 1973
Ray Talkies Vs Commissioner of Income Tax
Patna High Court · (1974) 96 ITR 499
Income Tax Act, 1961 — Section 184(7), 256(1)
High Courts01 Aug 1973Allowed
Sashi Prasad and Others Vs Baleshwar Prasad Mandal and Others
Patna High Court · AIR 1974 Patna 63
Arbitration Act, 1940 — Section 17, 33, 39
High Courts01 Aug 1973Allowed
Parmeshwar Yadav and Others Vs Misri Lal Yadav
Patna High Court · AIR 1974 Patna 67
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119
High Courts27 Jul 1973Allowed
S. Lal and Co. Ltd. Vs The Union of India (UOI) and Others
Patna High Court · AIR 1975 Patna 44 : (1974) 7 PLJR 60
Constitution of India, 1950 — Article 298
High Courts27 Jul 1973Dismissed
Abdul Razak Vs Abdul Halim and Others
Patna High Court · AIR 1974 Patna 37
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1973Dismissed
Ramsarup Dass and Others Vs Pyare Das and Another
Patna High Court · AIR 1974 Patna 153
Civil Procedure Code, 1908 (CPC) — Section 105, 11, 115