High Courts20 Nov 1973Allowed
Gouri Shankar Prasad Vs Ram Kishun Dass and Others
Patna High Court · AIR 1974 Patna 319 : (1974) 7 PLJR 352
Limitation Act, 1908 — Article 116, 62, 97Transfer of Property Act, 1882 — Section 55(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,117 of 2,660
High Courts13 Nov 1973Allowed
Shyam Shankar Sahai and Others Vs State of Bihar
Patna High Court · AIR 1974 Patna 176
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 18, 26
High Courts12 Nov 1973
Raghubans Singh and Others Vs The State of Bihar
Patna High Court · (1974) PLJR 488
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts09 Nov 1973
Baleshwar Singh Vs The State of Bihar
Patna High Court · (1974) PLJR 26
Criminal Procedure Code, 1898 (CrPC) — Section 69, 87, 88
High Courts08 Nov 1973Dismissed
Mohammad Abbas Mallik Vs Tahera Khatoon and Others
Patna High Court · AIR 1974 Patna 324
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 8, 21
High Courts07 Nov 1973Allowed
Dhanusdhari Rai and Others Vs Man Mohan Rai and Others
Patna High Court · AIR 1974 Patna 262
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 30
High Courts06 Nov 1973Allowed
Anhia Mandalanin and Another Vs Baijnath Mandal and Another
Patna High Court · AIR 1974 Patna 177 : (1974) 7 PLJR 54
Hindu Succession Act, 1956 — Section 15(1), 15(2), 24, 28
High Courts03 Nov 1973Allowed
Rani Krishnawati Vs Sureshmohan Thakur and Another
Patna High Court · AIR 1974 Patna 327
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts31 Oct 1973
Dr. Guneshwar Singh, District Medical Officer of Health Vs The State of Bihar, Saguni Sao and Bihari Sao
Patna High Court · (1974) PLJR 511
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 20, 20(1)
High Courts19 Oct 1973
Puran Mal Kauntia Vs Income Tax Officer and Others
Patna High Court · (1975) 98 ITR 39
Income Tax Act, 1961 — Section 254
High Courts16 Oct 1973Allowed
Bramheshwar Daya and Others Vs Basanti Devi and Others
Patna High Court · (1973) 6 PLJR 548
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts27 Sept 1973Allowed
The State of Bihar Vs Damodar Valley Corporation and Others
Patna High Court · AIR 1974 Patna 354
Arbitration Act, 1940 — Section 14, 17, 2, 31, 39Constitution of India, 1950 — Article 124(1)Damodar Valley Corporation Act, 1948 — Section 33, 49, 58
High Courts21 Sept 1973Dismissed
Rameshwar Lal Sharma Vs Sardar Amrik Singh
Patna High Court · AIR 1974 Patna 195
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11(2)Evidence Act, 1872 — Section 115, 116Registration Act, 1908 — Section 49
High Courts21 Sept 1973Dismissed
Protap Chandra Singh Vs Nibaran Kumar Mitra and Another
Patna High Court · AIR 1974 Patna 135
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)
High Courts21 Sept 1973Allowed
Smt. Ambika Bhawani Devi Vs Chandrika Singh
Patna High Court · AIR 1974 Patna 264
Limitation Act, 1908 — Article 120, 62
High Courts21 Sept 1973
Registrar of Companies Vs Shreepalpur Cold Storage Private Ltd.
Patna High Court · (1974) 44 CompCas 479
Companies Act, 1956 — Section 433
High Courts19 Sept 1973
B.P. Jain Vs Commissioner of Income Tax
Patna High Court · (1976) 105 ITR 195
Income Tax Act, 1922 — Section 10(2)(xv), 12APartnership Act, 1932 — Section 42(c)
High Courts19 Sept 1973
Sri Jagdish Prasad Singh Vs The President, Board of Secondary Education and Another
Patna High Court · (1974) PLJR 286
High Courts19 Sept 1973
Janki Sharan Pandey and Others Vs Akbar Mian and Another
Patna High Court · (1974) PLJR 242
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts18 Sept 1973
Sreemati Vasant Tanna and Another Vs The State of Bihar and Others
Patna High Court · (1975) 35 STC 217
Constitution of India, 1950 — Article 226