High Courts12 Jul 1972Dismissed
Praveen Kumar Vs S.A. Turiar @ S.K. Turiar and Deepak Turiar
Patna High Court · (1972) PLJR 533
Criminal Procedure Code, 1898 (CrPC) — Section 107
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,131 of 2,660
High Courts12 Jul 1972Dismissed
The Patliputra Co-operative House Construction Society Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 52 : (1972) 5 PLJR 481
High Courts11 Jul 1972Dismissed
Tarini Prasad Sharma Vs The Commissioner of Bhagalpur Division and Others
Patna High Court · AIR 1973 Patna 41
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 53
High Courts10 Jul 1972Dismissed
Jagannath Sah Vs The Commissioner of Bhagalpur Division and Others
Patna High Court · AIR 1973 Patna 59
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 58
High Courts10 Jul 1972Dismissed
Employers in Relation to Jamadoba 6 and 7 Pits Colliery of M/s Tata Iron and Steel Co. Ltd. Vs Presiding Officer, Central Government Labour Court and Another
Patna High Court · (1972) PLJR 514
Industrial Disputes Act, 1947 — Section 33(2)(b), 33C(2)Workmens Compensation Act, 1923 — Section 4
High Courts07 Jul 1972Dismissed
Shri Jadu Paswan Vs The State of Bihar and Others
Patna High Court · (1972) PLJR 517
Constitution of India, 1950 — Article 311, 311(2)
High Courts05 Jul 1972Allowed
Sitaram Sah Vs Islam Mian and Others
Patna High Court · (1973) 6 PLJR 47
High Courts04 Jul 1972Dismissed
Gopal Gorain and Others Vs Bimala Bala and Others
Patna High Court · AIR 1972 Patna 512
Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 1972Dismissed
Shri Kedar Nath Lal Vs The Life Insurance Corporation of India and Others
Patna High Court · (1972) PLJR 406
Constitution of India, 1950 — Article 12, 14, 16, 19(1)(g), 226Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 13, 13(3)
High Courts27 Jun 1972Dismissed
The Managing Committee and Others Vs Tripurary Charan Palit and Others
Patna High Court · AIR 1973 Patna 60
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 52
High Courts25 May 1972Allowed
Hiralal Agrawal and Others Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 507
Partnership Act, 1932 — Section 58, 59
High Courts24 May 1972Allowed
Krishna Bahadur Vs Parmanand Gorwara and Others
Patna High Court · (1973) 6 PLJR 217
Penal Code, 1860 (IPC) — Section 120B, 379, 380, 406, 409
High Courts19 May 1972Allowed
Jwala Prasad Singh Vs State of Bihar and Another
Patna High Court · (1972) PLJR 548
Constitution of India, 1950 — Article 226, 227
High Courts18 May 1972
Gaya Prasad Pandey and Another Vs The State of Bihar and Others
Patna High Court · (1972) PLJR 464
Constitution of India, 1950 — Article 14, 16, 16(1), 303, 309
High Courts15 May 1972Allowed
Jagarnath Rai Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 62
Bihar Land Reforms Act, 1950 — Section 4
High Courts12 May 1972Allowed
Ramanuj Singh Vs Ramjee Singh, Naseeb Singh and Nagdeesh Singh
Patna High Court · (1973) 6 PLJR 1
Penal Code, 1860 (IPC) — Section 156(3), 34, 392, 451
High Courts11 May 1972
Rajmani Sinha and Others Vs Basant Sinha and Others
Patna High Court · AIR 1973 Patna 26
Arbitration Act, 1940 — Section 15, 30
High Courts05 May 1972
Ram Pratap Mahato and Another Vs The State of Bihar
Patna High Court · (1973) CriLJ 364
Criminal Procedure Code, 1898 (CrPC) — Section 310Penal Code, 1860 (IPC) — Section 395, 75
High Courts05 May 1972
Commissioner of Wealth Tax Vs Raghubar Narain Singh (Trustee of R.B. Dalip Narain Trust Estate, Monghyr)
Patna High Court · (1973) 91 ITR 238 : (1972) 5 PLJR 565
Bihar Land Reforms Act, 1950 — Section 7Wealth Tax Act, 1957 — Section 2, 7(1)
High Courts04 May 1972
Ramdeo Burnwal Vs The State of Bihar
Patna High Court · (1972) PLJR 635
Essential Commodities Act, 1955 — Section 7, 7(i), 7(i)(b), 9