High Courts04 May 1972Allowed
Bihari Pd. Sinha and Others Vs Mahanth Ramswarath Dass and Another
Patna High Court · AIR 1972 Patna 511
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,132 of 2,660
High Courts03 May 1972
Ashique Khan Vs The State of Bihar
Patna High Court · (1974) CriLJ 724
Penal Code, 1860 (IPC) — Section 302
High Courts03 May 1972Allowed
Bishwanath Mishra and Another Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 508
Bihar Private Forest Act, 1947 — Section 27
High Courts02 May 1972Dismissed
Bindeshwari Mehta @ Bilo Mehta and Others Vs The State
Patna High Court · (1973) 6 PLJR 432
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 149, 224, 225, 325Probation of Offenders Act, 1958 — Section 4, 6
High Courts01 May 1972Allowed
Raj Rani Vs Harbans Singh Chhabra
Patna High Court · AIR 1972 Patna 392 : (1972) 5 PLJR 582
Hindu Marriage Act, 1955 — Section 10, 28
High Courts01 May 1972Dismissed
Acharya Prabhakar Mishra Vs The Chancellor and Another
Patna High Court · AIR 1972 Patna 393 : (1972) 5 PLJR 393
Bihar and Orissa General Clauses Act, 1917 — Section 19Shri Kameshwar Singh Darbhanga Sanskrit Vishwavidyalaya Act, 1962 — Section 10(10), 10(2)
High Courts29 Apr 1972Dismissed
Deosaran Yadav Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 439
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts28 Apr 1972Dismissed
Sarab Lall Jha and Another Vs Ucheshwar Jha and Others
Patna High Court · AIR 1972 Patna 490 : (1972) 5 PLJR 555
Easements Act, 1882 — Section 33, 35Specific Relief Act, 1963 — Section 38(3)
High Courts26 Apr 1972Dismissed
Bijay Kumar Mallick Vs Union Public Service Commission and Another
Patna High Court · AIR 1972 Patna 505
Constitution of India, 1950 — Article 226
High Courts26 Apr 1972Dismissed
Chotelal Barnwal and Others Vs Bhuneshwar Prasad
Patna High Court · AIR 1972 Patna 359 : (1972) 5 PLJR 561
Transfer of Property Act, 1882 — Section 106
High Courts24 Apr 1972Allowed
Bhauri Lal Jain and Another Vs Sub-Divisional Officer and Others
Patna High Court · AIR 1973 Patna 1 : (1972) 5 PLJR 415
Bihar Scheduled Areas Regulations, 1969 — Section 27(1), 27(3)Constitution of India, 1950 — Article 14, 19(1), 31Limitation Act, 1963 — Article 65
High Courts19 Apr 1972Allowed
Shyam Sundar Sen Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 441
Constitution of India, 1950 — Article 226
High Courts17 Apr 1972Dismissed
Postal Co-operative House Construction Society Ltd. Vs The Registrar and Others
Patna High Court · AIR 1972 Patna 455
Constitution of India, 1950 — Article 226
High Courts14 Apr 1972
Sukar Ahir Vs Ganpat Kalwar
Patna High Court · (1972) CriLJ 1348
Criminal Procedure Code, 1898 (CrPC) — Section 139, 140, 145, 350
High Courts13 Apr 1972Allowed
Hiralal Agrawal and Others Vs The State of Bihar and Another
Patna High Court · (1972) PLJR 546
Companies Act, 1956 — Section 20Partnership Act, 1932 — Section 58, 59
High Courts12 Apr 1972
Nasim Gorganvi Vs The State of Bihar and Others
Patna High Court · (1973) CriLJ 1258
Arms Act, 1959 — Section 8Constitution of India, 1950 — Article 226, 227
High Courts11 Apr 1972Dismissed
Rameshwar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1972) PLJR 398
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 18(3)(a), 2, 36Industrial Employment (Standing Orders) Act, 1946 — Section 6
High Courts10 Apr 1972Allowed
Samachar Bharti Vs Kedar Nath and Others
Patna High Court · AIR 1972 Patna 397 : (1973) 26 FLR 226 : (1972) 5 PLJR 365
Bihar Shops and Establishments Act, 1953 — Section 26Constitution of India, 1950 — Article 254Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 3
High Courts07 Apr 1972
Satya Charan Goswami Vs Shyam Ishwar Gangu Mal Bhujwani
Patna High Court · (1972) PLJR 475
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1)(c), 12, 12(1), 12(3)Civil Procedure Code, 1908 (CPC) — Section 35APowers of Attorney Act, 1882 — Section 2, 2(d)
High Courts07 Apr 1972Dismissed
Badri Narain Singh Vs Under Secretary to the Govt. of Bihar and Others
Patna High Court · AIR 1972 Patna 361
Motor Vehicles Act, 1939 — Section 48(3), 64, 64A