High Courts08 Sept 1978Allowed
Badri Narain Prasad Vs Anil Kumar Gupta and Another
Patna High Court · AIR 1979 Patna 204
Motor Vehicles Act, 1939 — Section 110B
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,074 of 2,660
High Courts06 Sept 1978Allowed
Koshila Devi Vs Parvati Devi
Patna High Court · AIR 1979 Patna 65 : (1979) PLJR 49
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(2)Constitution of India, 1950 — Article 246, 254, 254(2)
High Courts06 Sept 1978
M/s. Bhairo Bux Chiranji Lal Vs Chhedilal Goenka and Another
Patna High Court · (1979) PLJR 372
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 13(2)
High Courts04 Sept 1978Dismissed
Muneshwar Prasad Vs State of Bihar
Patna High Court · (1978) 26 BLJR 814
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 210Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts04 Sept 1978Allowed
Dr. (Mrs.) Shakuntala Singh and Another Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 91
Constitution of India, 1950 — Article 31(2)Patna Municipal Corporation Act, 1951 — Section 270(2), 4
High Courts04 Sept 1978
Commissioner of Income Tax Vs Ridhkeran Someni
Patna High Court · (1980) 121 ITR 668
Income Tax Act, 1961 — Section 80J, 84
High Courts30 Aug 1978Allowed
Rang Lal Mahto and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 749 : (1979) PLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 116
High Courts28 Aug 1978
Controller of Estate Duty Vs Madan Lal Bhimsaria
Patna High Court · (1980) 121 ITR 482
Estate Duty Act, 1953 — Section 33(1)Wealth Tax Act, 1957 — Section 5(1)
High Courts28 Aug 1978
Dwarika Pd. Choudhary and Others Vs The State of Bihar
Patna High Court · (1979) CriLJ 618
Criminal Procedure Code, 1973 (CrPC) — Section 193, 199, 319
High Courts28 Aug 1978Dismissed
Dwarika Prasad Chaudhry and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 847
Criminal Procedure Code, 1973 (CrPC) — Section 183, 193, 199, 319
High Courts23 Aug 1978
Commissioner of Income Tax Vs Murarilal Budhia
Patna High Court · (1983) 139 ITR 410
Income Tax Act, 1961 — Section 2(24), 45, 46(2)
High Courts23 Aug 1978Dismissed
Rameshwar Lal Prahlad Rai Vs State of Bihar and Others
Patna High Court · (1979) 43 STC 497
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 1978Dismissed
Pany Marandi @ Pana and Others Vs Thakur Kisku and Others
Patna High Court · (1978) 26 BLJR 757
Criminal Procedure Code, 1973 (CrPC) — Section 145, 307, 386, 389, 390
High Courts11 Aug 1978
Kedarnath Goenka Vs Income Tax Officer, "A" Ward and Others
Patna High Court · (1979) 8 CTR 99 : (1979) 120 ITR 390 : (1979) PLJR 225
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148
High Courts09 Aug 1978Dismissed
Parry and Co. Ltd. Vs India Machinery Stores (P.) Ltd.
Patna High Court · (1979) 49 CompCas 21
Companies Act, 1956 — Section 434
High Courts07 Aug 1978
Commissioner of Income Tax Vs Bihar State Financial Corporation
Patna High Court · (1983) 142 ITR 518
Income Tax Act, 1961 — Section 36(1)
High Courts04 Aug 1978Allowed
Raikab Chand Jain Vs State
Patna High Court · (1978) 26 BLJR 760 : (1979) PLJR 5
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 167, 482
High Courts04 Aug 1978Allowed
Radha Sahani and Others Vs Ramakant Jha and Others
Patna High Court · (1978) 26 BLJR 764
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 2, 484
High Courts03 Aug 1978
Radha Krishna Surajmal Vs Commissioner of Commercial Taxes
Patna High Court · (1979) PLJR 149 : (1979) 43 STC 203
Bihar Sales Tax Act, 1959 — Section 33(1), 7(1)(a), 7(2)(a)(ii)
High Courts01 Aug 1978Dismissed
Dhirendranath Chandra Vs Apurba Krishna Chandra and Others
Patna High Court · AIR 1979 Patna 34
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), 66(1)