High Courts21 Dec 1978Dismissed
State of Bihar and Others Vs Paras Nath Pandey and Others
Patna High Court · AIR 1979 Patna 196
Arbitration Act, 1940 — Section 14, 2, 31, 31(4), 33
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,072 of 2,660
High Courts21 Dec 1978
COMMISSIONER OF Income Tax, BIHAR AND ORISSA. Vs MAHARANI LALITA RAJYA LAXMI SAHEBA.
Patna High Court · (1980) 11 CTR 215 : (1979) 11 CTR 215 : (1980) 121 ITR 1012 : (1979) 2 TAXMAN 151
Income Tax Act, 1922 — Section 16(1)(b), 66(1), 66(4)
High Courts20 Dec 1978
Parsuram Mishra and Others Vs Union of India (UOI) and Others
Patna High Court · (1979) 2 LLJ 117
Constitution of India, 1950 — Article 226, 227, 32Industrial Disputes Act, 1947 — Section 25F
High Courts19 Dec 1978
Lal Bihari Prasad and Another Vs State of Bihar
Patna High Court · (1980) CriLJ 64 : (1979) PLJR 559
Criminal Procedure Code, 1973 (CrPC) — Section 145, 195, 340Industrial Disputes Act, 1947 — Section 17, 17APenal Code, 1860 (IPC) — Section 193, 371, 468
High Courts19 Dec 1978
Anandi Prasad Gupta Vs The State of Bihar and Mithilesh Singh @ Munna Singh
Patna High Court · (1979) PLJR 492
Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 323, 379
High Courts13 Dec 1978
Income Tax Officer, Ward-C Vs Taurus Equipment (P.) Ltd. and Another
Patna High Court · (1979) 118 ITR 982
Income Tax Act, 1961 — Section 200, 206, 272A(2), 276Income Tax Rules, 1962 — Rule 30(1), 35(1)
High Courts08 Dec 1978Dismissed
Anant Lal Shaw and Another Vs Gauri Prasad Yadav and Others
Patna High Court · AIR 1979 Patna 202
Civil Procedure Code, 1908 (CPC) — Section 99ALimitation Act, 1963 — Article 136, 137
High Courts06 Dec 1978
Ram Kumar Pandey Vs The State of Bihar and Shyam Lal Sah Dina Nath Gupta and Others Vs The State of Bihar and Others
Patna High Court · (1979) PLJR 502
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 504
High Courts30 Nov 1978
Sheo Nandan Singh and Singheshwar Singh @ Sidheshwar Prasad Singh Vs Surajdeo Singh, The Subdivisional Magistrate
Patna High Court · (1979) PLJR 393
Penal Code, 1860 (IPC) — Section 188, 468(2), 482
High Courts28 Nov 1978Dismissed
Rajnath Sahgal and Others Vs Shiva Prasad Sinha and Others
Patna High Court · AIR 1979 Patna 239
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts28 Nov 1978
Commissioner of Income Tax Vs A. Rahman
Patna High Court · (1979) 10 CTR 309 : (1979) 119 ITR 475
Finance Act, 1968 — Section 148, 271Income Tax Act, 1961 — Section 271(1)
High Courts24 Nov 1978
Ram Saran Sah Vs Prayag Yadav and Another
Patna High Court · (1979) PLJR 106
Criminal Procedure Code, 1973 (CrPC) — Section 145, 310Evidence Act, 1872 — Section 167
High Courts22 Nov 1978Allowed
Rasik Lal Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 172
Bihar Tenancy Act, 1885 — Section 48E, 48E(10), 48E(6), 48E(7), 48E(8)
High Courts21 Nov 1978
Bhagwan Maharaj Vs The State of Bihar and Another
Patna High Court · (1979) PLJR 202
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202
High Courts17 Nov 1978
Addl. Commissioner of Income Tax Vs South Gobindpur Colliery Co.
Patna High Court · (1979) 119 ITR 472
Income Tax Act, 1961 — Section 271(1)
High Courts17 Nov 1978
Sant Bilas Singh Vs The State of Bihar and Surendra Singh
Patna High Court · (1979) PLJR 239
Criminal Procedure Code, 1973 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 199
High Courts16 Nov 1978
Income Tax Officer Vs East India Coal Co. Ltd. and Others
Patna High Court · (1983) 139 ITR 450
Income Tax Act, 1961 — Section 200, 206, 276Income Tax Rules, 1962 — Rule 30(1)
High Courts13 Nov 1978
Ashok Kumar Jha and Another Vs Patna University and Others
Patna High Court · (1979) PLJR 510
Constitution of India, 1950 — Article 226, 227Patna University Act, 1961 — Section 26
High Courts11 Nov 1978
Mansa Singh and Others Vs Mahindra Singh and Others
Patna High Court · (1979) PLJR 139
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4)
High Courts11 Nov 1978
Shree Lal Saraf Vs State of Bihar
Patna High Court · (1979) CriLJ 895 : (1980) PLJR 125
Criminal Procedure Code, 1973 (CrPC) — Section 363, 468