High Courts10 Nov 1978Dismissed
Bishun Prasad Vs The Central Bank of India and Others
Patna High Court · AIR 1980 Patna 22
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 21 Rule 92Limitation Act, 1963 — Article 134
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,073 of 2,660
High Courts08 Nov 1978
Addl. Commissioner of Income Tax Vs Ram Bahadur Thakur and Co.
Patna High Court · (1979) 116 ITR 698
Income Tax Act, 1961 — Section 37(1)
High Courts24 Oct 1978
Commissioner of Commercial Taxes Vs Rohtas Industries Ltd.
Patna High Court · (1979) 43 STC 484
Bihar Sales Tax Act, 1947 — Section 24(4), 25(1)
High Courts06 Oct 1978Allowed
Sardamoni Debi Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 106
Bihar Land Reforms Act, 1950 — Section 38, 4, 4A, 8Transfer of Property Act, 1882 — Section 117
High Courts06 Oct 1978
Bihar State Transport Corporation Vs Bhawsagar Mishra and Others
Patna High Court · (1979) 1 LLJ 237
Industrial Disputes Act, 1947 — Section 10, 25FF, 25FFF, 33C, 36A
High Courts05 Oct 1978
Mt. Rulia Devi and Others Vs Raghunath Prasad
Patna High Court · AIR 1979 Patna 115
Bihar Money Lenders Act, 1974 — Section 11(1), 11(2)Civil Procedure Code, 1908 (CPC) — Section 34, 98(2)Contract Act, 1872 — Section 60
High Courts03 Oct 1978Dismissed
Jainarain Singh and Another Vs The State of Bihar and Others
Patna High Court · AIR 1980 Patna 24 : (1979) PLJR 532
Arbitration Act, 1940 — Section 13Contract Act, 1872 — Section 10
High Courts28 Sept 1978Dismissed
Ram Naresh Rai and Another Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 130 : (1979) PLJR 60
Bihar Panchayat Election Rules and Supplementary Electoral Rolls (Validating) Ordinance, 1978 — Section 2, 3, 4Bihar Panchayat Raj Act, 1948 — Section 4Constitution of India, 1950 — Article 14, 226(3), 245, 246, 254(2)
High Courts25 Sept 1978Allowed
Ramendra Nath Bose and Others Vs Birendra Nath Bose and Others
Patna High Court · AIR 1979 Patna 173
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts25 Sept 1978Dismissed
Lakhpat Rai Hukum Chand Vs Chhedi Ram Rajkumar
Patna High Court · AIR 1979 Patna 120
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts25 Sept 1978
Mahabir Prasad Saraogi Vs State of Bihar and Another
Patna High Court · (1979) 9 CTR 88 : (1979) 120 ITR 663
Criminal Procedure Code, 1973 (CrPC) — Section 195, 479AIncome Tax Act, 1961 — Section 256Penal Code, 1860 (IPC) — Section 193, 471
High Courts25 Sept 1978
Smt. Lalita Todi and Others Vs Commissioner of Income Tax
Patna High Court · (1980) 123 ITR 40
Income Tax Act, 1961 — Section 269C, 269D(1), 269H
High Courts22 Sept 1978Dismissed
India Mica and Micanite Industries Ltd. Vs State of Bihar
Patna High Court · AIR 1980 Patna 32
Bihar Excise (Amendment and Validation) Second Ordinance, 1977 — Section 2, 3
High Courts21 Sept 1978
Commissioner of Wealth Tax Vs Makhanlal Agrawalla and Others
Patna High Court · (1979) 116 ITR 965
Finance Act, 1965 — Section 68, 68(3)Income Tax Act, 1961 — Section 256, 258Wealth Tax Act, 1957 — Section 17, 2
High Courts20 Sept 1978
Addl. Commissioner of Income Tax Vs Dongarsidas Biharilal
Patna High Court · (1979) 10 CTR 338 : (1979) 116 ITR 897 : (1979) PLJR 90
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 148
High Courts20 Sept 1978
Addl. Commissioner of Income Tax Vs Raghunandan Prasad, Radhey Shyam
Patna High Court · (1979) 116 ITR 948
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 271(1)
High Courts19 Sept 1978
Commissioner of Wealth Tax Vs Shivram Singh
Patna High Court · (1979) 8 CTR 345 : (1983) 139 ITR 68
Finance Act, 1965 — Section 68, 68(3)Wealth Tax Act, 1957 — Section 17(1), 2
High Courts19 Sept 1978
The Jamshedpur General Consumers'' Central Co-operative Stores Limited and Another Vs The Regional Provident Fund Commissioner
Patna High Court · (1979) PLJR 45
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts12 Sept 1978
Alankar Jewellers Vs Commissioner of Income Tax and Another
Patna High Court · (1979) 8 CTR 104 : (1979) 116 ITR 89 : (1979) PLJR 13
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184(1), 184(5), 185(2)
High Courts09 Sept 1978
Nand Lal Poddar and D.V. Singh Vs The State of Bihar J.P. Saxena Vs The State of Bihar
Patna High Court · (1979) PLJR 20
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 92Mines Act, 1952 — Section 22(3)