High Courts01 Aug 1978
Commissioner of Income Tax Vs Parmanand Advani
Patna High Court · (1979) 9 CTR 321 : (1979) 119 ITR 464
Income Tax Act, 1961 — Section 147, 271(1), 274(2)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,075 of 2,660
High Courts28 Jul 1978Dismissed
Anand Mohan Boral Vs Bilas Bihari Lal
Patna High Court · AIR 1979 Patna 36
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Jul 1978Dismissed
The Ranchi Khunti Central Co-operative Bank Ltd. Vs Prem Prakash Bagroy and Others
Patna High Court · AIR 1979 Patna 31 : (1978) 26 BLJR 561
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Jul 1978
Mahabir Vs D.K. Mittal, Dy. Chief Machanical Engineer, N.E. Rly. and Others
Patna High Court · (1979) 2 LLJ 363 : (1980) PLJR 162
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F, 25J
High Courts27 Jul 1978Dismissed
Ram Narain Prasad Vs Seth Sao
Patna High Court · AIR 1979 Patna 174
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, 115, 115(1)
High Courts26 Jul 1978
Kashi Ram Dhandania Vs Union of India (UOI)
Patna High Court · (1978) 26 BLJR 854
Constitution of India, 1950 — Article 352General Clauses Act, 1897 — Section 6
High Courts25 Jul 1978
Ram Sarowar Thakur Vs The State of Bihar and Others
Patna High Court · (1979) PLJR 112
Bihar Tenancy Act, 1885 — Section 108ALand Acquisition Act, 1894 — Section 17, 17(4)
High Courts25 Jul 1978Allowed
Shevnandan Prasad and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 726
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 315, 91Penal Code, 1860 (IPC) — Section 468
High Courts21 Jul 1978Dismissed
S.M. Thakkar Vs A.K. Hazra and Sons and Others
Patna High Court · AIR 1979 Patna 38
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts20 Jul 1978
Darbhanga Laheriasari Electric Supply Corporation Ltd. Vs Commissioner of Income Tax
Patna High Court · (1979) 117 ITR 516
Income Tax Act, 1961 — Section 256(2), 37(1)
High Courts17 Jul 1978Allowed
Sahdeo Das and Others Vs Lila Dai Kisku
Patna High Court · (1978) 26 BLJR 791
Criminal Procedure Code, 1973 (CrPC) — Section 190, 428, 468, 469, 470Penal Code, 1860 (IPC) — Section 147, 148, 379
High Courts13 Jul 1978Dismissed
Rana Pratap, General Manager (Works), Usha Martin Black (Wire Ropes) Ltd. Vs The State of Bihar and Others
Patna High Court · (1978) 26 BLJR 565
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 204Industrial Disputes Act, 1947 — Section 2, 20, 31, 33
High Courts13 Jul 1978Dismissed
Mukteshwar Singh Vs The State of Bihar
Patna High Court · AIR 1979 Patna 40
Arbitration Act, 1940 — Section 17Contract Act, 1872 — Section 28Sales of Goods Act, 1930 — Section 20
High Courts13 Jul 1978Allowed
Usha Alloys and Steels Limited Vs The Bihar State Electricity Board
Patna High Court · (1978) 26 BLJR 568
Constitution of India, 1950 — Article 166, 226Electricity (Supply) Act, 1948 — Section 46, 49
High Courts10 Jul 1978Dismissed
Hindustan Malleables and Forgings Ltd. Vs Indian Furnace Co. Ltd.
Patna High Court · AIR 1979 Patna 146
Civil Procedure Code, 1908 (CPC) — Section 20Sales of Goods Act, 1930 — Section 19, 19(1), 19(2), 23, 23(1)
High Courts10 Jul 1978Dismissed
Smt. Manorama Sinha Vs Bijoy Kumar Sinha
Patna High Court · (1978) 26 BLJR 596
Hindu Marriage Act, 1955 — Section 13, 19, 21
High Courts04 Jul 1978
Nakul Chandra Mandal and Others Vs The Commissioner of Bhagalpur Division and Others
Patna High Court · (1979) PLJR 153
Limitation Act, 1963 — Section 10Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 42
High Courts03 Jul 1978
C.I.O. Full Mould Tyre Retreaders Vs Commissioner of Income Tax
Patna High Court · (1979) 116 ITR 505
Income Tax Act, 1922 — Section 26A, 66(1)
High Courts03 Jul 1978Allowed
Shri Ram Maharaj Vs Raj Kishore Bhagat
Patna High Court · (1978) 26 BLJR 600
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 18 Rule 3A
High Courts27 Jun 1978Allowed
Mahabir Singh and Others Vs Rameshwar Singh and Others
Patna High Court · AIR 1979 Patna 46 : (1978) 26 BLJR 768 : (1979) PLJR 86
Bihar Tenancy Act, 1885 — Section 161, 167Trusts Act, 1882 — Section 90