High Courts22 Apr 1980
Narsingh Prasad Sah Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 443
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,061 of 2,660
High Courts21 Apr 1980Allowed
Nirod Baran Banerjee Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 96 : (1981) PLJR 186
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(3), 4Constitution of India, 1950 — Article 226
High Courts18 Apr 1980Allowed
Ashok Singh and Another Vs Jugeshwar Singh and Others
Patna High Court · (1980) PLJR 321
Arbitration Act, 1940 — Section 10, 11, 12, 13, 13Contract Act, 1872 — Section 29
High Courts16 Apr 1980Allowed
Tribeni Pd. Rastogi Vs Basudeo Pd. Rastogi
Patna High Court · AIR 1980 Patna 220 : (1980) PLJR 513
Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 9Transfer of Property Act, 1882 — Section 54
High Courts10 Apr 1980Allowed
Janak Sahi and Others Vs Jamuna Shahi and Others
Patna High Court · AIR 1981 Patna 62 : (1981) 29 BLJR 57 : (1980) PLJR 304
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts08 Apr 1980
Commissioner of Income Tax Vs Selected Jharia Colliery Co. (P.) Ltd.
Patna High Court · (1980) 125 ITR 670 : (1981) PLJR 430
Income Tax Act, 1961 — Section 256(1)
High Courts04 Apr 1980
Smt. Gauri Bhoumick Vs Deepak Kumar Ghosh
Patna High Court · (1988) PLJR 252
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 500
High Courts04 Apr 1980Allowed
Kali Prasad Bajpayee and Others Vs Bhagwat Prasad and Another
Patna High Court · AIR 1980 Patna 280 : (1981) 29 BLJR 86 : (1980) PLJR 352
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 48(2)Limitation Act, 1963 — Article 136
High Courts03 Apr 1980Allowed
Jagdish Prasad Chowdhary Vs Nirsu Singh and Others
Patna High Court · AIR 1981 Patna 68 : (1981) 29 BLJR 96
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1)
High Courts02 Apr 1980Allowed
Ramsarup Prasad and Another Vs Central Bank of India
Patna High Court · AIR 1980 Patna 252 : (1981) PLJR 419
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts31 Mar 1980
Saryug Prasad Vs The State of Bihar
Patna High Court · (1984) PLJR 779
Criminal Procedure Code, 1973 (CrPC) — Section 70Penal Code, 1860 (IPC) — Section 225, 353
High Courts29 Mar 1980Dismissed
Bijoy Kumar Mahaseth Vs Baijnath Jha and Others and Shibji Sahu and Others
Patna High Court · (1981) ACJ 250 : (1980) PLJR 415
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 110A(3)
High Courts27 Mar 1980
Narayan Mishra, and 9 Others Vs The State
Patna High Court · (1984) PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts27 Mar 1980Dismissed
Dinanath Shrivastava Vs Sukhdeo Narayan Prasad and Others
Patna High Court · AIR 1980 Patna 253
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 73
High Courts27 Mar 1980Allowed
Tribeni Prasad Dhandhania Vs Sita Ram Poddar and Others
Patna High Court · AIR 1980 Patna 235
Limitation Act, 1963 — Section 15, 15(1)
High Courts26 Mar 1980
Naresh Singh and 2 Others Vs The State of Bihar
Patna High Court · (1988) PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 307, 395
High Courts25 Mar 1980
Jitin Jha and Others Vs The State of Bihar
Patna High Court · (1984) PLJR 148
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15AConstitution of India, 1950 — Article 226, 227
High Courts20 Mar 1980
Sk. Jamaluddin and Others Vs State of Bihar and Another
Patna High Court · (1980) CriLJ 1054 : (1980) PLJR 277
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 190, 2, 202
High Courts20 Mar 1980
Sk. Jamaluddin and Others Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 232
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 190, 2
High Courts20 Mar 1980Dismissed
Suryakant Jha Vs Lakshmi Kant Jha and Another
Patna High Court · AIR 1980 Patna 285
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4