High Courts11 Feb 1980
Prabhunath Singh Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 125
General Clauses Act, 1897 — Section 2
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,063 of 2,660
High Courts07 Feb 1980Dismissed
Radha Krishna Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 16
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32, 32(2), 32(3)
High Courts07 Feb 1980Allowed
S.K. Choudhary Vs State of Bihar
Patna High Court · (1982) 30 BLJR 362
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Mines Act, 1952 — Section 2, 24, 72C
High Courts07 Feb 1980Allowed
Kanhaiya Ram Vs The State of Bihar and Others
Patna High Court · (1980) PLJR 460
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 147, 325, 379, 448
High Courts04 Feb 1980Dismissed
Shibram Missir Vs Tularam Missir and Others
Patna High Court · AIR 1980 Patna 237 : (1981) 29 BLJR 249
High Courts04 Feb 1980Allowed
Ambika Devi and Others Vs Balmakund Pandey and Others
Patna High Court · AIR 1981 Patna 111
Evidence Act, 1872 — Section 18
High Courts02 Feb 1980
Rameshwar Jute Mills Ltd. Vs Inspector of Customs and Central Excise and Others
Patna High Court · (1981) 8 ELT 30 : (1980) PLJR 403
Central Excises and Salt Act, 1944 — Section 3, 3(1)Industries (Development and Regulation) Act, 1951 — Section 3, 30, 9(1)Jute Manufactures Cess Rules, 1976 — Rule 5, 5(1)
High Courts02 Feb 1980Dismissed
Jugal Kishore Singh Vs Mst. Lakshmi Kumari and Others
Patna High Court · AIR 1981 Patna 121 : (1981) 29 BLJR 281 : (1981) PLJR 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3), 47Limitation Act, 1963 — Article 127, 137
High Courts28 Jan 1980Allowed
Balmiki Singh and Others Vs Smt. Lalpari Devi and Others
Patna High Court · AIR 1981 Patna 161 : (1981) 29 BLJR 599 : (1981) PLJR 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 8 Rule 5(2), Order 9 Rule 13Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts25 Jan 1980Allowed
Om Prakash @ Om Prakash Rajak and Others Vs Officer on Special Duty, Ganga Bridge and Others
Patna High Court · (1980) PLJR 123
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts24 Jan 1980Allowed
Krishna Murari Pathak @ Lalan Pathak Vs Smt. Lesari
Patna High Court · (1980) PLJR 158
Evidence Act, 1872 — Section 112
High Courts24 Jan 1980
Mohd. Yunus Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 72 : (1980) PLJR 294
Civil Procedure Code, 1908 (CPC) — Section 4, 9Transfer of Property Act, 1882 — Section 83
High Courts18 Jan 1980Dismissed
Thakur Ram Sahai Sinha Vs Mostt. Bimla Devi and Another
Patna High Court · AIR 1980 Patna 204 : (1981) 29 BLJR 236
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 22 Rule 1, Order 7 Rule 1, 11
High Courts18 Jan 1980
Brijesh Rai and Others Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 588 : (1998) PLJR 137 : (1982) PLJR 137
Constitution of India, 1950 — Article 14, 19, 213
High Courts17 Jan 1980
Assistant Branch Manager, Now Branch Manager, L.I.C. of India and Others Vs Shanti Swarup Sharma
Patna High Court · (1981) 29 BLJR 65
LIFE INSURANCE CORPORATION ACT, 1956 — Section 49Specific Relief Act, 1963 — Section 34
High Courts16 Jan 1980Allowed
Dipnarain Sinha and Another Vs Dinanath Singh and Others
Patna High Court · AIR 1981 Patna 69 : (1981) 29 BLJR 272 : (1980) PLJR 446
Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 20
High Courts16 Jan 1980
Dr. Kamleshwar Prasad Nayak Vs Shyam Sundar Chaudhary
Patna High Court · (1981) 29 BLJR 227 : (1980) PLJR 153
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 397Penal Code, 1860 (IPC) — Section 409
High Courts16 Jan 1980Dismissed
Jagdeo Mandal Vs Prasad Mandal and Others Bhabhichhan Mandal Vs Jagdeo Mandal and Others
Patna High Court · (1980) PLJR 329
Criminal Procedure Code, 1973 (CrPC) — Section 484
High Courts11 Jan 1980Allowed
Bakshi S.B.P. Sinha and Others Vs The Bihar State Bar Council and Another
Patna High Court · AIR 1980 Patna 189
Advocates Act, 1961 — Section 15Bihar State Bar Council Rules — Rule 47General Clauses Act, 1897 — Section 21
High Courts10 Jan 1980
Subhash Chandra Choudhury Vs Bihar State Warehousing Corporation and Others
Patna High Court · (1980) 01 PAT CK 0015
Constitution of India, 1950 — Article 14, 16, 226, 227, 311Warehousing Corporations Act, 1962 — Section 18