COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,062 of 2,660

High Courts19 Mar 1980Allowed

Tata Engineering and Locomotive Company Limited Vs The District Mining Officer and Cess Collector (Mining) and The State of Bihar

Patna High Court · (1981) PLJR 86

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 4Constitution of India, 1950 — Article 14, 19(1)(f), 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3(e)

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High Courts19 Mar 1980

Bidyut Kumar Ganguly Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 54

Constitution of India, 1950 — Article 226, 227

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High Courts18 Mar 1980Dismissed

Laxmi Narayan Gauri Shankar Vs Gopal Krishna Kanoria and Another

Patna High Court · AIR 1981 Patna 137 : (1981) PLJR 54

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Transfer of Property Act, 1882 — Section 108

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High Courts12 Mar 1980

Chatturam Darsanram and Others Vs Union of India(UOI)

Patna High Court · (1980) 2 LLJ 465

Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 2, 27, 3

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High Courts11 Mar 1980Allowed

Ramnandan Rai Vs The District Judge, Sitamarhi and Others

Patna High Court · AIR 1980 Patna 180 : (1981) 29 BLJR 150

Limitation Act, 1963 — Section 29(2), 5Representation of the People Act, 1951 — Section 81, 86, 86(1)

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High Courts10 Mar 1980Dismissed

State of Bihar Vs Rameshwar Prasad Baidya and Another

Patna High Court · AIR 1980 Patna 267 : (1981) 29 BLJR 138 : (1981) PLJR 239

Penal Code, 1860 (IPC) — Section 406, 420

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High Courts07 Mar 1980Partly Allowed

Mst. Champa Devi and Others Vs Madho Sharan Singh and Others

Patna High Court · AIR 1981 Patna 103 : (1981) 29 BLJR 255

Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 3, 50Hindu Succession Act, 1956 — Section 14(1), 14(2)

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High Courts06 Mar 1980Allowed

Thakur Pandey Vs Bundi Ojha and Others

Patna High Court · AIR 1981 Patna 27 : (1980) PLJR 337

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Transfer of Property Act, 1882 — Section 52

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High Courts04 Mar 1980Dismissed

Sita Ram Vs Sitaram Prasad and Others

Patna High Court · (1980) PLJR 466

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(4)Limitation Act, 1963 — Section 5

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High Courts28 Feb 1980Allowed

Kishori Lall Sahu Vs The Chairman, North Bihar Regional Transport Authority, Muzaffarpur and Another

Patna High Court · AIR 1981 Patna 14

Motor Vehicles Act, 1939 — Section 62

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High Courts28 Feb 1980

Surendra Singh and Others Vs Jang Bahadur Singh and Another

Patna High Court · (1980) PLJR 313

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146

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High Courts27 Feb 1980