COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,059 of 2,660

High Courts21 Jul 1980Dismissed

Mir Rafique Vs Additional Member, Board of Revenue and Others

Patna High Court · (1980) PLJR 432

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 19(1)(f), 226, 227Registration Act, 1908 — Section 47

Read judgment

High Courts17 Jul 1980Dismissed

Dr. (Miss) Aletta Grace Bell Vs Dr. (Miss) S. Tirkey and Another

Patna High Court · AIR 1981 Patna 17 : (1981) 29 BLJR 45 : (1981) PLJR 92

Drugs and Cosmetics Act, 1940 — Section 18, 3Drugs and Cosmetics Rules, 1945 — Rule 123

Read judgment

High Courts17 Jul 1980Dismissed

Mst. Jamurta Kuer and Another Vs The Director of Consolidation, Bihar and Others

Patna High Court · AIR 1981 Patna 92 : (1981) 29 BLJR 168 : (1980) PLJR 345

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 10AConstitution of India, 1950 — Article 226

Read judgment

High Courts10 Jul 1980Allowed

Peyare Gir and Others Vs Mst. Mundari and Others

Patna High Court · AIR 1981 Patna 45 : (1981) 29 BLJR 182 : (1981) PLJR 214

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts09 Jul 1980

Shiv Shambhu Sharma and Others Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 82

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts08 Jul 1980Dismissed

Umesh Chandra Sah Vs The State of Bihar and Others

Patna High Court · AIR 1981 Patna 80 : (1981) 29 BLJR 81

Bihar Panchayat Raj Act, 1948 — Section 3(3)

Read judgment

High Courts08 Jul 1980Dismissed

Union of India (UOI) and Others Vs Lakshmi Narayan Sinha

Patna High Court · AIR 1981 Patna 99 : (1981) 29 BLJR 179

Arbitration Act, 1940 — Section 20, 20(4)Civil Procedure Code, 1908 (CPC) — Section 115

Read judgment

High Courts08 Jul 1980Allowed

Kailash Roller Flour Mills and Others Vs Assistant Commissioner of Commercial Taxes and Others

Patna High Court · (1981) 48 STC 297

Bihar Sales Tax Act, 1969 — Section 4(3)(b)

Read judgment

High Courts08 Jul 1980

Mundrika Singh Vs Marni Kumari

Patna High Court · (1981) 29 BLJR 148

Criminal Procedure Code, 1973 (CrPC) — Section 209, 484Penal Code, 1860 (IPC) — Section 418, 419, 420, 46, 467

Read judgment

High Courts04 Jul 1980

Naresh Prasad Yadav Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 143 : (1980) PLJR 429

Civil Procedure Code, 1908 (CPC) — Section 144, 145

Read judgment

High Courts04 Jul 1980Dismissed

Bishwanath Singh Vs State of Bihar and Others

Patna High Court · AIR 1981 Patna 145 : (1981) 29 BLJR 356

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(J), 3, 8(1)

Read judgment

High Courts04 Jul 1980

Yogendra Thakur Vs State of Bihar and Others

Patna High Court · (1981) 29 BLJR 374

Constitution of India, 1950 — Article 162, 166, 17, 309

Read judgment

High Courts03 Jul 1980Allowed

Jagdish Singh and Another Vs Rameshwar Singh and Others

Patna High Court · (1980) PLJR 425

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 43

Read judgment

High Courts01 Jul 1980Partly Allowed

Nripendra Nath Roy Choudhary Vs Commissioner of Chaibasa Municipality and Others

Patna High Court · AIR 1981 Patna 47 : (1981) 29 BLJR 154 : (1981) PLJR 10

Bihar and Orissa Municipal Act, 1922 — Section 100, 105, 107, 107(1), 107(4)

Read judgment

High Courts01 Jul 1980Allowed

Barbigha Cold Storage Co. (P) Ltd. Vs National Insurance Co. Ltd. and Another

Patna High Court · AIR 1981 Patna 21 : (1981) 29 BLJR 3 : (1980) PLJR 437

Insurance Act, 1938 — Section 46

Read judgment

High Courts05 Jun 1980

Hare Krishan Sahay Vs State of Bihar

Patna High Court · (1981) 29 BLJR 488 : (1981) PLJR 397

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420

Read judgment

High Courts27 May 1980Allowed

Rakesh Chandra Sahay Verma and Others Vs The Mithila University and Others

Patna High Court · AIR 1981 Patna 86

Constitution of India, 1950 — Article 14, 226

Read judgment

High Courts23 May 1980Allowed

Hare Krishna Sahay Vs State of Bihar

Patna High Court · (1982) 30 BLJR 1 : (1980) PLJR 502

Criminal Procedure Code, 1973 (CrPC) — Section 173, 202Penal Code, 1860 (IPC) — Section 406, 409, 410, 420

Read judgment

High Courts22 May 1980

Rajeshwari Devi Vs Keshori Devi and Others

Patna High Court · (1981) 29 BLJR 37

Read judgment

High Courts22 May 1980Allowed

Satya Narain Singh Vs Janardan Kanth and Others

Patna High Court · AIR 1980 Patna 277

Negotiable Instruments Act, 1881 (NI) — Section 118

Read judgment