High Courts20 Aug 1980Allowed
Bhuneshwar Prasad Sinha and Others Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 369
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 173, 323, 379
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,058 of 2,660
High Courts20 Aug 1980
Bhuneshwar Prasad Sinha and Others Vs The State of Bihar and Another
Patna High Court · (1981) CriLJ 795
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts19 Aug 1980
B.L. Khatri Vs State of Bihar
Patna High Court · (1981) 29 BLJR 9 : (1980) PLJR 367
General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 120, 120B, 161, 162, 165Prevention of Corruption Act, 1988 — Section 4, 5, 6, 7
High Courts18 Aug 1980
Banshi Bhagat Vs Kishun Bhagat and Others
Patna High Court · AIR 1981 Patna 304 : (1981) 29 BLJR 312
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3(1), 4
High Courts12 Aug 1980Allowed
Parbhawati Devi and Others Vs Mahendra Narain Singh and Others
Patna High Court · AIR 1981 Patna 133
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, Order 6 Rule 1Easements Act, 1882 — Section 18, 2, 4
High Courts11 Aug 1980Allowed
Chedi Prasad Singh Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 306 : (1981) 29 BLJR 7 : (1981) PLJR 472
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32(1)
High Courts08 Aug 1980Dismissed
Rajpati Prasad Vs Kaushalya Kuer and Others
Patna High Court · AIR 1981 Patna 187 : (1981) 29 BLJR 537 : (1981) PLJR 325
Evidence Act, 1872 — Section 17Limitation Act, 1963 — Section 18Sales of Goods Act, 1930 — Section 61(2)
High Courts08 Aug 1980Allowed
Ganesh Prasad Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 307 : (1981) 29 BLJR 83
Bihar Tenancy Act, 1885 — Section 48E(5), 48E(9)
High Courts07 Aug 1980Allowed
Purnima Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 127 : (1981) 29 BLJR 98
High Courts05 Aug 1980
Baban Sharma and Others Vs State of Bihar
Patna High Court · (1981) 29 BLJR 41 : (1981) PLJR 197
Criminal Procedure Code, 1973 (CrPC) — Section 398, 399, 436Penal Code, 1860 (IPC) — Section 114, 143, 148, 324, 379
High Courts01 Aug 1980
Prabhavati Devi and Others Vs Mahendra Narain Singh and Others
Patna High Court · (1981) 29 BLJR 323
Easements Act, 1882 — Section 18, 2, 4
High Courts31 Jul 1980Dismissed
J.K. Agarwala Vs The Union of India (UOI)
Patna High Court · AIR 1981 Patna 278 : (1981) 29 BLJR 456 : (1981) PLJR 378
Arbitration Act, 1940 — Section 2
High Courts30 Jul 1980Dismissed
Assistant Collector Vs M/s. Soni Moni Lal Brothers and Kanti Lal
Patna High Court · (1980) PLJR 342
Penal Code, 1860 (IPC) — Section 307, 326
High Courts29 Jul 1980Dismissed
Smt. Phulpati Devi and Another Vs Parmeshwar Rai and Others
Patna High Court · AIR 1981 Patna 77 : (1981) 29 BLJR 185
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 2 Rule 2
High Courts28 Jul 1980
Priyabarat Mukhia Vs State of Bihar
Patna High Court · (1981) 29 BLJR 370
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 379
High Courts28 Jul 1980
Achhaiber Missir and Others Vs Parichhan Missir and Others
Patna High Court · (1981) 29 BLJR 506 : (1981) PLJR 393
Penal Code, 1860 (IPC) — Section 90Transfer of Property Act, 1882 — Section 72, 76Trusts Act, 1882 — Section 90
High Courts27 Jul 1980Dismissed
M/s Sk. Nasiruddin Bidi Merchant Pvt. Ltd. Vs The Regional Provident Fund Commissioner and Another
Patna High Court · (1980) 2 PLJR 135
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 2, 2(f), 7(a)
High Courts25 Jul 1980
Commissioner of Income Tax Vs Central Kooridih Colliery Company
Patna High Court · (1985) 153 ITR 311
Income Tax Act, 1961 — Section 271(1)
High Courts24 Jul 1980Dismissed
State of Bihar Vs S.K. Thacker and Others etc.
Patna High Court · AIR 1981 Patna 81
Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 23, 25, 25(1), 9, 9(3)
High Courts24 Jul 1980Dismissed
Beuni Yadav and Others Vs Land Reforms Deputy Collector and Others
Patna High Court · (1981) PLJR 433
Criminal Procedure Code, 1973 (CrPC) — Section 144