High Courts31 Mar 1981Allowed
Hisi Manjhi and Others Vs Rajkishore Pradhan and Another
Patna High Court · AIR 1981 Patna 215
Record of Rights of Seraikella Act, 1935 — Section 5(2), 5(3)Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,052 of 2,660
High Courts31 Mar 1981Allowed
Manendra Prasad Vs Ranchi Regional Development Authority and Another
Patna High Court · AIR 1981 Patna 208
Bihar and Orissa General Clauses Act, 1917 — Section 4(30)Constitution of India, 1950 — Article 16
High Courts31 Mar 1981Dismissed
Western India Match Co. Ltd. Vs Deputy Collector, Cess, Bettiah and Others
Patna High Court · AIR 1981 Patna 309 : (1981) 29 BLJR 657 : (1981) PLJR 440
Bengal Cess Act, 1880 — Section 4, 5, 72
High Courts27 Mar 1981Dismissed
Shivakeshwar Tewari Vs Smt. Giriraj Kishori Devi and Another
Patna High Court · AIR 1981 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Succession Act, 1925 — Section 276
High Courts27 Mar 1981Allowed
Dr. K.C. Saha Vs Dr. R.K. Banerjee
Patna High Court · AIR 1981 Patna 248
High Courts25 Mar 1981Dismissed
Rohtas Industries Ltd. Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 688 : (1982) 49 STC 276
Constitution of India, 1950 — Article 213, 265
High Courts24 Mar 1981Dismissed
Sidharthan Chit Fund Vs Anisur Rahman
Patna High Court · AIR 1981 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Mar 1981Dismissed
Daudpur Fishermen Co-op. Society Ltd. and Others Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 294
High Courts23 Mar 1981Allowed
Mrs. Bhanumati Prasad Vs Ranchi University and Others
Patna High Court · (1989) 37 BLJR 12
Bihar State Universities Act, 1976 — Section 71
High Courts10 Mar 1981Allowed
Ashok Kumar Toppo and Another Vs The State of Bihar and Others
Patna High Court · (1981) PLJR 277
Criminal Procedure Code, 1973 (CrPC) — Section 209(B)
High Courts10 Mar 1981Allowed
Umakant Sinha Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 253 : (1981) 29 BLJR 477 : (1981) PLJR 389
Bihar Panchayat Election Rules, 1959 — Rule 27, 55(1A), 70Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 1981Dismissed
The Management of Marine Diesel Engine Project Vs State of Bihar and Others
Patna High Court · (1981) PLJR 342
Companies Act, 1956 — Section 196, 617Constitution of India, 1950 — Article 12, 226, 227Industrial Disputes Act, 1947 — Section 10, 11A, 2(a), 2(a)(i), 33(2)(b)
High Courts06 Mar 1981Dismissed
Mossomat Baijnath Kuer Vs Maheshwari Devi and Another
Patna High Court · AIR 1981 Patna 255 : (1981) 29 BLJR 709
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts05 Mar 1981
Gajadhar Nath Sen and Others Vs Ramrup Mahto
Patna High Court · (1981) 29 BLJR 349
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts02 Mar 1981Dismissed
Mahendra Tiwary and Another Vs Mosst. Lal Pari Devi
Patna High Court · (1982) 30 BLJR 35
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts26 Feb 1981
Dip Narain Singh and Others Vs State of Bihar
Patna High Court · (1981) 29 BLJR 461
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 324
High Courts26 Feb 1981Dismissed
Jaigobind Verma Vs Tejpal Sarawagi and Others
Patna High Court · AIR 1981 Patna 259 : (1981) PLJR 272
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts26 Feb 1981
Dip Narain Singh and Others Vs The State of Bihar
Patna High Court · (1981) CriLJ 1672
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 307, 324
High Courts25 Feb 1981
Bihari Lal Kejriwal Vs Jogendra Prasad
Patna High Court · (1984) PLJR 298
Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts24 Feb 1981Allowed
Gulab Mohammad and Others Vs Chairman, Bihar Legislative Council, Patna and Others
Patna High Court · (1981) PLJR 382
Constitution of India, 1950 — Article 184(2), 187(3)