Constitution of India, 1950 — Article 166, 246Criminal Procedure Code, 1973 (CrPC) — Section 190Government of India Act, 1935 — Section 102, 126A, 3, 5

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High Courts26 May 1981Dismissed

Baijnath Singh and Others etc. Vs The Union of India (UOI) and Others

Patna High Court · AIR 1981 Patna 332 : (1981) 29 BLJR 665

Constitution of India, 1950 — Article 226

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High Courts22 May 1981

Tarkeshwar Upadhya and Another Vs Mahesh Kahar and Others

Patna High Court · AIR 1981 Patna 348 : (1982) 30 BLJR 21 : (1982) PLJR 155

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4Contract Act, 1872 — Section 11Transfer of Property Act, 1882 — Section 7

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High Courts22 May 1981Allowed

Samir Kumar Das and Vs State of Bihar and Others

Patna High Court · AIR 1982 Patna 66 : (1981) 29 BLJR 578 : (1981) PLJR 490

Constitution of India, 1950 — Article 12, 14, 19, 226, 41

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High Courts21 May 1981Dismissed

Indian Oil Corporation Ltd. Vs The State of Bihar and Others

Patna High Court · (1981) PLJR 526

Bihar Shops and Establishments Act, 1953 — Section 26(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 226

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High Courts21 May 1981Dismissed

Bibi Eda Khatoon Vs State of Bihar and Others

Patna High Court · AIR 1981 Patna 362b : AIR 1981 Patna 362 : (1982) PLJR 40

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 30(1), 32AConstitution of India, 1950 — Article 226

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High Courts20 May 1981Allowed

Shibshankar Dokania Oil, Rice and Flour Mills, Barharwa Vs State of Bihar and Others

Patna High Court · AIR 1981 Patna 355 : (1982) PLJR 30

Essential Commodities Act, 1955 — Section 3(2), 5

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High Courts20 May 1981

Sachindra Mohan Ghosh Vs Commissioner of Income Tax

Patna High Court · AIR 1932 Patna 102

Income Tax Act, 1961 — Section 12(2)

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High Courts15 May 1981Allowed

Smt. Prem Kishori Devi Vs State of Bihar

Patna High Court · AIR 1982 Patna 47 : (1981) 29 BLJR 562 : (1982) PLJR 256

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High Courts14 May 1981Allowed

S.P. Mullik, J. Vs State of Orissa and Another

Patna High Court · (1982) 30 BLJR 11

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 307, 349, 350, 354, 386

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High Courts11 May 1981Allowed

Nityanand Sinha Vs State of Bihar and Others

Patna High Court · (1982) 30 BLJR 222

Constitution of India, 1950 — Article 14, 226

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High Courts11 May 1981Allowed

Baidya Nath Prasad Vs Ramji Prasad Gupta

Patna High Court · AIR 1981 Patna 275 : (1981) 29 BLJR 653

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2, 3Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 11, 17

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