High Courts06 May 1981
Radhey Shyam Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 35
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,051 of 2,660
High Courts27 Apr 1981Dismissed
Lachandeo Sahni and Another Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 48 : (1982) 30 BLJR 113
Constitution of India, 1950 — Article 162, 166(3)
High Courts24 Apr 1981Dismissed
Bazrul Haque Vs Bihari Sharma
Patna High Court · AIR 1981 Patna 290 : (1981) 29 BLJR 673
Constitution of India, 1950 — Article 226
High Courts23 Apr 1981Dismissed
Ramrup Pandey Vs Kamla Prasad Sinha and Another
Patna High Court · AIR 1981 Patna 315 : (1981) 29 BLJR 676
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), 100, 99
High Courts22 Apr 1981Dismissed
Ramji Jadav and Others Vs Ramchandra Prasad and Others
Patna High Court · (1982) 30 BLJR 80
Evidence Act, 1872 — Section 92
High Courts22 Apr 1981
Ramji Yadav and Others Vs Ramchandra Prasad
Patna High Court · (1981) 29 BLJR 573
Evidence Act, 1872 — Section 92
High Courts21 Apr 1981Allowed
Calculating and Business Machines (Pvt.) Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1983) 54 CompCas 100
Companies Act, 1956 — Section 159, 162, 560
High Courts20 Apr 1981Dismissed
Kamla Prasad and Another Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 331
Constitution of India, 1950 — Article 311
High Courts18 Apr 1981
Inspecting Assistant Commissioner of Income Tax (Acquisition) Vs Kedar Nath Jhunjhunwalla
Patna High Court · (1982) 133 ITR 746 : (1983) PLJR 237
Income Tax Act, 1961 — Section 269G, 269G(4), 269G(6), 269H, 269H(1)Limitation Act, 1963 — Section 12(2), 29(2), 5
High Courts18 Apr 1981
Inspecting Assistant Commissioners Vs Kedar Nath Jhunjhunwala
Patna High Court · (1983) 31 BLJR 286 : (1983) PLJR 237
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts18 Apr 1981
Ram Jatan Rai and Others Vs Baliram Singh and Others
Patna High Court · (1981) 29 BLJR 571
High Courts16 Apr 1981
Bimal Kumar Jain Vs Dr. Ramautar Shukla and Others
Patna High Court · (1981) 29 BLJR 680 : (1981) PLJR 450
Constitution of India, 1950 — Article 12, 163, 222, 233, 309
High Courts16 Apr 1981Allowed
Sumitra Devi and Others Vs Sri Nandan Prasad Singh Chaudhary and Others
Patna High Court · AIR 1982 Patna 23 : (1982) 30 BLJR 47
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1), Order 34 Rule 2(2), Order 34 Rule 3(1)
High Courts16 Apr 1981Dismissed
The Secretary, Bihar School Examination Board and Another Vs Ehsan Ahmad Khan
Patna High Court · AIR 1982 Patna 39 : (1981) 29 BLJR 564 : (1981) PLJR 554
Bihar School Examination Board Regulations, 1964 — Regulation 19
High Courts14 Apr 1981Allowed
Smt. P. Srivastava and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1981 Patna 212
Constitution of India, 1950 — Article 12, 226, 227(4)
High Courts10 Apr 1981Dismissed
Yamuna Prasad Sah Vs Prabhu Nath Sah
Patna High Court · AIR 1981 Patna 352 : (1982) 30 BLJR 71
Bihar Money Lenders Act, 1974 — Section 2Limitation Act, 1963 — Section 18
High Courts10 Apr 1981
Smt. Mira Sen Gupta Vs Shaktipada Sen Gupta
Patna High Court · AIR 1981 Patna 194 : (1982) 135 ITR 645
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Estate Duty Act, 1953 — Section 56(1), 58Patna High Court Rules, 1916 — Rule 21
High Courts09 Apr 1981Dismissed
Ram Krishna Mandal Vs Baikuntha Lal Mandal and Another
Patna High Court · AIR 1981 Patna 292 : (1981) 29 BLJR 724 : (1981) PLJR 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(4), Order 38 Rule 8
High Courts06 Apr 1981Allowed
Smt. Surajmani Devi Vs Smt. Shanti Devi and Another
Patna High Court · AIR 1981 Patna 244 : (1981) 29 BLJR 499
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts02 Apr 1981Allowed
K.K. Sharan Vs Bharat Wagon and Engineering Co. Ltd. and Another
Patna High Court · (1981) PLJR 140
Britannia Engineering Company Limited (Mokameh Unit) and the Arthur Butler and Company (Muzaffarpur) Limited (Acquisition and Transfer of Undertakings) Act, 1978 — Section 12, 13, 3, 33, 5Constitution of India, 1950 — Article 12, 14, 16, 31, 311