High Courts21 Jan 1981Allowed
Kalika Singh and Another Vs Awadhesh Narain Singh and Others
Patna High Court · (1983) 31 BLJR 240
Succession Act, 1925 — Section 283
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,054 of 2,660
High Courts20 Jan 1981
Raghunandan Rai Vs The Punjab National Bank and Others Bindeshwari Prasad Srivastava Vs The Union of India and Others
Patna High Court · (1981) PLJR 98
Constitution of India, 1950 — Article 12
High Courts20 Jan 1981
Shri Madhav Mill Private Ltd. Vs Collector of Central Excise and Others
Patna High Court · (1984) 17 ELT 310
Central Excise Rules, 1944 — Rule 52, 52A, 52A(4), 8(1), 9Central Excises and Salt Act, 1944 — Section 2, 3, 33A, 35, 35AConstitution of India, 1950 — Article 226, 227
High Courts20 Jan 1981
Uma Shankar Singh and Others Vs State of Bihar
Patna High Court · (1981) 29 BLJR 337
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 190, 200, 202Penal Code, 1860 (IPC) — Section 395
High Courts15 Jan 1981Allowed
Loon Karan Khemka Vs State of Bihar
Patna High Court · (1981) PLJR 249
Evidence Act, 1872 — Section 65, 66
High Courts10 Jan 1981Allowed
Madan Mills Private Limited Vs Collector of Central Excise and Others
Patna High Court · (1982) 30 BLJR 538
Central Excises and Salt Act, 1944 — Section 2, 3Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 6A, 6C
High Courts10 Jan 1981
Raghubir Jha Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 558
Limitation Act, 1963 — Article 113
High Courts07 Jan 1981Dismissed
Damodar Mandal Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 239, 240
High Courts06 Jan 1981
Smt. Rama Devi Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 448
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts03 Jan 1981
Naresh Yadav and Others Vs Awadhesh Sharma and Others
Patna High Court · (1981) 29 BLJR 269 : (1981) PLJR 120
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts03 Jan 1981Allowed
M.N. Roy Choudhary Vs Nand Kishore Kakkar
Patna High Court · AIR 1981 Patna 328 : (1981) 29 BLJR 567
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 9(1), 9(2), 9(3), 9(4)Contract Act, 1872 — Section 11(1), 60
High Courts03 Jan 1981Allowed
Kumar Kalyan Prasad and Another Vs Kulanand Vaidik and Others
Patna High Court · AIR 1985 Patna 374 : (1985) 33 BLJR 582
Specific Relief Act, 1963 — Section 6
High Courts03 Jan 1981
Sri Basudeo Hisaria and Others Vs Brij Mohan Tibrewal and Others
Patna High Court · (1981) 29 BLJR 703
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts02 Jan 1981
Manhak Khatik and Others Vs Khedan Khatik and Others
Patna High Court · (1981) 29 BLJR 246
Limitation Act, 1963 — Article 65
High Courts02 Jan 1981Dismissed
Bhola Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 151 : (1981) 29 BLJR 267 : (1981) PLJR 118
Bihar Panchayat Election Rules, 1959 — Rule 31(1)(2)
High Courts02 Jan 1981Allowed
Kamlesh Roy Vs Rudra Narain Rai and Others
Patna High Court · AIR 1981 Patna 264 : (1981) 29 BLJR 628 : (1981) PLJR 38
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32(4), 68, 71Bihar Panchayat Samitis and Zila Parishads (Conduct of Business) Rules, 1963 — Rule 3Constitution of India, 1950 — Article 226
High Courts23 Dec 1980Dismissed
Ganga Sao Vs Bishwanath Gupta and Others
Patna High Court · AIR 1981 Patna 180 : (1981) PLJR 201
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11A, 13Transfer of Property Act, 1882 — Section 106
High Courts22 Dec 1980
Jagdish Trading Company and Vs State of Bihar
Patna High Court · (1981) CriLJ 973
Criminal Procedure Code, 1973 (CrPC) — Section 397Essential Commodities Act, 1955 — Section 6A, 6B, 6C
High Courts22 Dec 1980
Chekhuri Mallah and Others Vs Bhabhuti Mallah and Others
Patna High Court · (1981) 29 BLJR 642
High Courts22 Dec 1980
Jagdish Trading Company and Others Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 289 : (1984) PLJR 163 : (1981) PLJR 206
Criminal Procedure Code, 1973 (CrPC) — Section 397Essential Commodities Act, 1955 — Section 6, 6A, 6B, 6C