High Courts18 Dec 1980Dismissed
Dip Narain Singh and Others Vs Kedar Nath Singh and Others
Patna High Court · AIR 1981 Patna 199 : (1981) 29 BLJR 303 : (1981) PLJR 475
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,055 of 2,660
High Courts17 Dec 1980Dismissed
Saheb Jan Mian and Others Vs Nathuni Singh and Others
Patna High Court · AIR 1981 Patna 228 : (1981) 29 BLJR 438 : (1981) PLJR 437
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Dec 1980Allowed
Smt. Subodh Bala Ghosh and Others Vs Haicum Singh and Another
Patna High Court · AIR 1981 Patna 268 : (1981) 29 BLJR 493
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Dec 1980
Addl. Commissioner of Income Tax Vs Motipur Sugar Factory (P.) Ltd.
Patna High Court · (1981) 128 ITR 84 : (1981) 6 TAXMAN 258
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 37
High Courts16 Dec 1980Dismissed
Manju Kuer and Others Vs Ramratan Singh and Others
Patna High Court · AIR 1981 Patna 153 : (1981) 29 BLJR 625 : (1981) PLJR 235
Bihar Tenancy Act, 1885 — Section 26NTransfer of Property Act, 1882 — Section 91
High Courts15 Dec 1980
Patna Municipal Corporations Vs Ram Raj Dhobi and Others
Patna High Court · (1981) 29 BLJR 176
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts15 Dec 1980Dismissed
Patna Municipal Corporation Vs Ram Raj Dhobi and Others
Patna High Court · (1984) 32 BLJR 572
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts12 Dec 1980Allowed
M/s. Shri Ram Bearings Ltd. Vs Presiding Officer, Labour Court and Others
Patna High Court · (1981) PLJR 256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2(1)
High Courts10 Dec 1980
Arun Kumar Sah Vs Md. Basir Ahmad and Another
Patna High Court · AIR 1981 Patna 230 : (1981) 29 BLJR 466 : (1981) PLJR 336
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Dec 1980
Jute Fibre Vs Santosh Chandra Sawal Ram and Others
Patna High Court · (1981) 29 BLJR 713
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts09 Dec 1980
Singasan Rabi Das Vs Chief Security Officer, Railway Protection Force and Others
Patna High Court · (1981) PLJR 266
Constitution of India, 1950 — Article 311, 311(2)
High Courts08 Dec 1980
Jai Chandra Prasad and Others Vs Bishwanath Prasad
Patna High Court · (1981) 29 BLJR 736
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11A, 13
High Courts05 Dec 1980
Shri Kishun Dubey Vs Kamla Prasad Tiwary and Others
Patna High Court · (1981) 29 BLJR 633
Civil Procedure Code, 1908 (CPC) — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 115, 47
High Courts05 Dec 1980Dismissed
Managing Committee of Shree Ganesh Adarsh Sanskrit High School, Bakhtiarpur Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 271 : (1981) 29 BLJR 524 : (1981) PLJR 484
Bihar Secondary Education Board Act, 1976 — Section 54, 55Contract Act, 1872 — Section 4, 5
High Courts05 Dec 1980
Mst. Shamrati Kuer and Others Vs Janki Saran Singh
Patna High Court · (1981) CriLJ 978
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146, 147
High Courts05 Dec 1980
Most. Shamrati Kuer and Others Vs Janki Saran Singh
Patna High Court · (1981) 29 BLJR 263 : (1981) PLJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 1, 107, 144, 145, 146
High Courts04 Dec 1980Allowed
Bihari Lal Vs Murti Sri Radha Krishnaji Thakurbari
Patna High Court · AIR 1981 Patna 234 : (1981) 29 BLJR 450
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 42 Rule 1, 100, 107
High Courts03 Dec 1980Allowed
Md. Hafizullaha Vs Balkishun Agarwalla and Another
Patna High Court · AIR 1981 Patna 297 : (1981) PLJR 211
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts03 Dec 1980
Budhdeo Prasad Sah Vs Hari Prasad Sah
Patna High Court · (1981) 29 BLJR 649
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(d)
High Courts02 Dec 1980Allowed
Ram Gopal Sah Vs Dhirendra Nath and Another
Patna High Court · AIR 1981 Patna 298 : (1981) 29 BLJR 475 : (1981) PLJR 386
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10