High Courts28 Mar 1985
Dumraon Textiles Ltd. Vs Baleshwar Singh and Others
Patna High Court · (1986) 34 BLJR 15
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,000 of 2,660
High Courts27 Mar 1985Allowed
M/s Martin Burn Ltd. and another Vs Lal Bihari Choudhary
Patna High Court · (1985) PLJR 103
Constitution of India, 1950 — Article 311
High Courts26 Mar 1985
Ram Swarup Chaudhary Vs Maujalal Rai
Patna High Court · (1985) PLJR 538
Bihar Money Lenders Act, 1974 — Section 7(5)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1985Allowed
Bihar State Marketing Board Vs Chief Inspecting Officer and Others
Patna High Court · (1986) 34 BLJR 100
Constitution of India, 1950 — Article 19, 304MOTOR TRANSPORT WORKERS ACT, 1961 — Section 2
High Courts25 Mar 1985Partly Allowed
Dr. Kedar Nath Sinha Vs Dwarika Nath Singh and Others
Patna High Court · AIR 1985 Patna 377 : (1985) 33 BLJR 783 : (1986) PLJR 210
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 47
High Courts25 Mar 1985Dismissed
Lochan Jha Vs The State of Bihar and others
Patna High Court · (1985) PLJR 300
Constitution of India, 1950 — Article 14, 16
High Courts21 Mar 1985
Jai Prakash Prasad Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 566
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 4(2)Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 1985
Adhyaksha Bihar Khadi Gram Udyog Sangh and Others Vs Ram Bilash Sharma
Patna High Court · (1985) PLJR 755
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2ASpecific Relief Act, 1963 — Section 14(1)(b)
High Courts19 Mar 1985
Ram Chandra Prasad Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 450
High Courts19 Mar 1985Allowed
Lakshmi Sharma @ Nagar Vs The State of Bihar
Patna High Court · (1985) PLJR 33
Criminal Procedure Code, 1973 (CrPC) — Section 109, 164Penal Code, 1860 (IPC) — Section 395, 412
High Courts18 Mar 1985
Parasuram Jha and Others Vs The State of Bihar and Another
Patna High Court · (1986) CriLJ 1266 : (1985) PLJR 973
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202Penal Code, 1860 (IPC) — Section 225, 323, 379
High Courts18 Mar 1985
Bhim Singh Vs The State of Bihar and Another
Patna High Court · (1986) CriLJ 1149
Constitution of India, 1950 — Article 22
High Courts18 Mar 1985Dismissed
Bhim Singh Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 671 : (1985) PLJR 763
Constitution of India, 1950 — Article 22
High Courts18 Mar 1985
Narendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 1128
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3(3), 3(4)(a), 4(2), 4(3)Coking Coal Mines (Nationalisation) Act, 1972 — Section 17, 17(1)
High Courts15 Mar 1985
Mostt. Sharda Singh Vs Ganga Singh and Mahendra Singh
Patna High Court · (1985) PLJR 888
Criminal Procedure Code, 1973 (CrPC) — Section 341, 479A
High Courts15 Mar 1985
Commissioner of Income Tax Vs Seraikella Glass Works (P.) Ltd.
Patna High Court · (1986) 157 ITR 584 : (1986) 27 TAXMAN 530
Income Tax Act, 1961 — Section 31(1)
High Courts15 Mar 1985
The State of Bihar and Others Vs Jamuna Singh
Patna High Court · (1985) PLJR 677
Arbitration Act, 1940 — Section 20, 8Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Mar 1985Dismissed
Dr. Mrs. Malti Rohatgi Vs The State of Bihar and others
Patna High Court · (1985) PLJR 1160
Constitution of India, 1950 — Article 14, 16
High Courts13 Mar 1985Dismissed
National Insurance Company Vs Shanim Ahmad and Others
Patna High Court · (1985) ACJ 749 : (1987) 62 CompCas 811
Motor Vehicles Act, 1939 — Section 95(2), 96(2)
High Courts13 Mar 1985
Chamru Prasad Mehta Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 569
Minimum Wages Act, 1948 — Section 20, 20(3)