COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,002 of 2,660

High Courts20 Feb 1985Allowed

Dasrath Sao and Another Vs Additional Member, Board of Revenue and Others

Patna High Court · (1985) 33 BLJR 274 : (1985) PLJR 653

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Tenancy Act, 1885 — Section 12, 26A

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High Courts20 Feb 1985

Bishwanath Nag Vs State of Bihar and Others

Patna High Court · (1985) PLJR 593

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 43A

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High Courts19 Feb 1985

S.K.G. Sugar Ltd. Vs The State of Bihar and Others

Patna High Court · (1985) PLJR 454

Bihar and Orissa Excise Act, 1915 — Section 27, 28, 90

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High Courts19 Feb 1985

Jadunandan Pd. Sahu and Others Vs State of Bihar and Others

Patna High Court · (1985) PLJR 743

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High Courts19 Feb 1985

Punit Rai and Another Vs Additional Member, Board of Revenue, and Others

Patna High Court · (1985) PLJR 910

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)

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High Courts15 Feb 1985

Shesh Nath Singh Vs State of Bihar and Others

Patna High Court · (1985) CriLJ 1601

Arms Act, 1959 — Section 17Penal Code, 1860 (IPC) — Section 307

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High Courts15 Feb 1985Allowed

Jaswant Singh Vs State of Bihar and Others

Patna High Court · (1985) 33 BLJR 589

Limitation Act, 1963 — Section 5

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High Courts15 Feb 1985Allowed

Radhika Devi and Others Vs Lalita Saran Sahi and Others

Patna High Court · AIR 1985 Patna 278 : (1985) PLJR 635

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10

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High Courts14 Feb 1985Allowed

Ram Badan Rai and 4 others Vs The State of Bihar

Patna High Court · (1985) PLJR 105

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts14 Feb 1985Allowed

Arun Kumar Vs Union of India and Others

Patna High Court · (1985) PLJR 723

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(00), 25F

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High Courts14 Feb 1985Partly Allowed

Chaturbhuj Prasad Singh Vs Saryu Prasad Singh and Others

Patna High Court · AIR 1985 Patna 255

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3(1), 4, 4(3)

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High Courts14 Feb 1985

Md. Aslam Vs State of Bihar

Patna High Court · (1985) CriLJ 1760

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397, 398, 411

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High Courts13 Feb 1985

Rameshwar Prasad Singh and Others Vs Bhubneshwar Thakur @ Bhuna Thakur and Others

Patna High Court · (1985) PLJR 481

Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 3

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High Courts12 Feb 1985Dismissed

Rabindra Prasad Vs Sita Devi

Patna High Court · AIR 1986 Patna 128

Hindu Marriage Act, 1955 — Section 11, 12, 12(3), 13, 14Limitation Act, 1963 — Section 29(3)Patna Hindu Marriage Rules, 1956 — Rule 16

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High Courts11 Feb 1985

John Albert Minz Vs The State

Patna High Court · (1985) CriLJ 478 : (1985) PLJR 337

Penal Code, 1860 (IPC) — Section 34, 384, 414, 511

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High Courts08 Feb 1985

Smt. Bidhotama Devi Vs Sri Deoki Sao and Another

Patna High Court · (1985) PLJR 444

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 15, 4

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High Courts06 Feb 1985

Raj Bahadur Singh and Others Vs Sri Krishna Kumar Pd. and Others

Patna High Court · (1985) PLJR 269

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4

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High Courts05 Feb 1985

Balbir Prasad Agrawal Vs Union of India (UOI) and Others

Patna High Court · (1985) 33 BLJR 577 : (1986) 7 ECC 126 : (1988) 33 ELT 330

Customs Act, 1962 — Section 114, 50

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High Courts04 Feb 1985

Jayandra Prasad Sinha Vs Nand Kishore Jha and Others

Patna High Court · AIR 1985 Patna 310 : (1985) PLJR 440

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts29 Jan 1985

S. L. Rajgarhia and Others Vs The State of Bihar

Patna High Court · (1985) PLJR 465

Bihar Sales Tax Fifth Ordinance, 1977 — Section 32(1), 44(a)(1)

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