High Courts10 Jan 1985Dismissed
Sheodhar Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1986 Patna 124 : (1985) 33 BLJR 257 : (1985) PLJR 368
Constitution of India, 1950 — Article 16(4), 229
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,004 of 2,660
High Courts09 Jan 1985Allowed
Apar Private Limited and Others Vs Bihar State Electricity Board, Patna
Patna High Court · AIR 1985 Patna 302 : (1985) 33 BLJR 642 : (1985) PLJR 1068
Arbitration Act, 1940 — Section 34
High Courts09 Jan 1985
Krishna Sadan Ghosh Vs Govind Prasad Saraf
Patna High Court · (1985) CriLJ 1121
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 482Penal Code, 1860 (IPC) — Section 500
High Courts08 Jan 1985
Prabhu Rai, and 5 Others Vs The State of Bihar
Patna High Court · (1985) PLJR 341
Penal Code, 1860 (IPC) — Section 109, 323, 436
High Courts08 Jan 1985Allowed
Ram Bilash Ram Vs State of Bihar and Others
Patna High Court · (1986) 34 BLJR 373
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 1985Dismissed
Ramswaroop Singh and Others Vs Bijoy Kumar Singh
Patna High Court · AIR 1986 Patna 60 : (1985) 33 BLJR 578 : (1985) PLJR 499
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts07 Jan 1985Dismissed
Prabhu Dayal Singh and Another Vs Basudeo Singh and Others
Patna High Court · AIR 1985 Patna 240 : (1985) 33 BLJR 575 : (1985) PLJR 591
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1), Order 32 Rule 7(2), 115
High Courts07 Jan 1985Dismissed
Ram Kripal Prasad and Others Vs The State of Bihar and Others
Patna High Court · AIR 1986 Patna 254 : (1985) 33 BLJR 240 : (1985) 50 FLR 487 : (1985) PLJR 271
Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 173, 173(2), 192, 197Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14
High Courts05 Jan 1985Allowed
Naresh Ahir and Others Vs Mst. Barhiya and Another
Patna High Court · AIR 1985 Patna 287 : (1985) PLJR 520
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts05 Jan 1985
Katihar Jute Mills Ltd. Vs The Inspector of Central Excise and Others
Patna High Court · (1985) PLJR 716
Finance Act, 1982 — Section 51Industries (Development and Regulation) Act, 1951 — Section 9
High Courts05 Jan 1985
Kanhaiya Nonia and Others Vs The State of Bihar
Patna High Court · (1985) PLJR 492
Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220, 221, 222Penal Code, 1860 (IPC) — Section 302, 34, 390, 391, 395
High Courts04 Jan 1985Dismissed
Ram Shankar Prasad Singh and Others Vs Additional Member, Board of Revenue and Others
Patna High Court · (1985) 33 BLJR 595 : (1985) PLJR 680
Constitution of India, 1950 — Article 226, 227
High Courts04 Jan 1985Dismissed
Mirza Sulaiman Beg and Others Vs Harihar Mahto and Others
Patna High Court · AIR 1985 Patna 227 : (1985) 33 BLJR 585 : (1985) PLJR 152
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 11(3), 2(7), 9
High Courts03 Jan 1985Dismissed
Kamla Prasad Mishra Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 364 : (1985) 33 BLJR 164 : (1985) PLJR 1004
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5, 5(1)
High Courts03 Jan 1985
S.M. Abdur Rahim Vs State of Bihar and Another
Patna High Court · (1986) CriLJ 291
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 210, 319Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Jan 1985
Kumar Kalyan Prasad and Another Vs Kulanand Vaidik and Others
Patna High Court · (1985) PLJR 462
Penal Code, 1860 (IPC) — Section 147, 448, 452Specific Relief Act, 1963 — Section 6
High Courts20 Dec 1984Allowed
J.C. Roy Vs Halwant Sahai and Others
Patna High Court · (1985) 33 BLJR 514
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(c)
High Courts20 Dec 1984
Commissioner of Wealth Tax Vs Sheo Kumar Dalmia
Patna High Court · (1985) 33 BLJR 437 : (1985) 48 CTR 290 : (1986) 159 ITR 845
Wealth Tax Act, 1957 — Section 25(2)
High Courts20 Dec 1984Allowed
Kus Gorain Vs Khaku Gorain and Others
Patna High Court · AIR 1985 Patna 246 : (1985) 33 BLJR 581 : (1985) PLJR 753
Limitation Act, 1963 — Article 65
High Courts20 Dec 1984
Gupta Brick Works Vs Commercial Taxes Tribunal and Others
Patna High Court · (1985) PLJR 791 : (1985) 58 STC 267
Bihar Sales Tax Act, 1959 — Section 4(3)(b)