High Courts13 Nov 1984Dismissed

Anant Kumar Singh Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 261

Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 6, 6(2), 6(3), 6(5), 8Bihar Panchayat Samitis and Zila Parishads (Conditions of Service) Rules, 1964 — Rule 43