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Patna High Court judgments

53,186 judgments · page 2,007 of 2,660

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High Courts09 Nov 1984Allowed

Shyam Bihari Upadhyay and Others Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 275 : (1985) PLJR 43

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10A, 12, 12(2), 35, 9
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High Courts08 Nov 1984

Commissioner of Income Tax Vs Bihar State Agro Industries Development Corpn.

Patna High Court · (1985) 49 CTR 356 : (1986) 158 ITR 96 : (1985) 22 TAXMAN 282

Income Tax Act, 1961 — Section 256(1)
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High Courts08 Nov 1984

Raghubir Prasad Vs Surya Narayan Gupta

Patna High Court · AIR 1986 Patna 17 : (1985) 33 BLJR 719 : (1985) PLJR 346

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 14, 15
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High Courts08 Nov 1984Allowed

Gobardhan Pandit and Others Vs Sub-Divisional Officer, Jamtara and Others

Patna High Court · AIR 1985 Patna 300 : (1985) PLJR 213

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 67(2)
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High Courts08 Nov 1984

Commissioner of Income Tax Vs National Coal Development Corporation

Patna High Court · (1986) 157 ITR 45

Income Tax Act, 1961 — Section 32(2), 33, 34(3)
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High Courts08 Nov 1984Dismissed

Bihar Bhoodan Yagna Committee and Another Vs Tarkeshwar Prasad Mandal and Others

Patna High Court · AIR 1986 Patna 216 : (1985) 33 BLJR 699 : (1986) PLJR 165

Bihar Bhoodan Yagna Act, 1954 — Section 10(2), 11Bihar Bhoodan Yagna Rules, 1955 — Rule 3, 4, 5Civil Procedure Code, 1908 (CPC) — Section 100, 101
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High Courts08 Nov 1984

State of Bihar and Others Vs Anjani Choudhry and Others

Patna High Court · (1985) 33 BLJR 112

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 465Evidence Act, 1872 — Section 103, 105, 99
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High Courts08 Nov 1984

M/s. Ashok Industries and Others Vs The State of Bihar & Others and The Secretary, Agricultural Produce Market Committee & Another

Patna High Court · (1985) PLJR 111

Bihar Agricultural Produce Markets (Amendment) Act, 1982 — Section 2(h), 2(p)(i)
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High Courts07 Nov 1984

State Bank of India Officers'' Association and Another Vs Shri S.D. Ganda, Chief General Manager and Others

Patna High Court · (1985) PLJR 900

Constitution of India, 1950 — Article 12, 14, 16State Bank of India Act, 1955 — Section 43(1)
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High Courts07 Nov 1984

Sri Nand Gopal Prasad Vs Mostt. Prem Lata Devi and Others

Patna High Court · (1985) PLJR 923

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 106, 8A(2)
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High Courts07 Nov 1984Allowed

Baldeo Choudhary Vs State of Bihar and Another

Patna High Court · AIR 1986 Patna 84

Motor Vehicles Act, 1939 — Section 47, 47(3), 62, 62(1), 63
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High Courts06 Nov 1984

Commissioner of Wealth Tax Vs Shivaram Singh

Patna High Court · (1987) 163 ITR 773 : (1987) 32 TAXMAN 639

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High Courts06 Nov 1984Dismissed

Ishaque Hajam and Others Vs Additional Member Board of Revenue and Others

Patna High Court · AIR 1986 Patna 53 : (1985) PLJR 323

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High Courts06 Nov 1984

Addl. Commissioner of Income Tax Vs Uma Devi Budhia and Ram Prasad Budhia

Patna High Court · (1985) 48 CTR 294 : (1986) 157 ITR 478

Income Tax Act, 1961 — Section 2(24), 45, 46, 46(1), 46(2)
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High Courts06 Nov 1984

Additional Commissioner of Income Tax Vs Uma Devi Budhia

Patna High Court · (1985) 21 TAXMAN 205

Income Tax Act, 1961 — Section 2, 2(17), 2(24), 256(1), 45
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High Courts05 Nov 1984Dismissed

Mohan Singh Vs The State of Bihar and Others

Patna High Court · (1984) PLJR 646

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5A, 7, 7(i)(b), 8(b)Customs Act, 1962 — Section 104
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High Courts31 Oct 1984

Sri Ram Sagar Prasad and Others Vs The Agriculture Produce Market Committee and Others

Patna High Court · (1985) PLJR 360

Bihar Agricultural Produce Markets Rules, 1975 — Rule 3, 5
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High Courts28 Oct 1984Allowed

Steel City Beverages (P.) Ltd. Vs Union of India (UOI)

Patna High Court · (1985) 33 BLJR 15

Central Excises and Salt Act, 1944 — Section 2
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High Courts23 Oct 1984Allowed

Jainul Abdin Vs Bibi Nisha Khatoon

Patna High Court · (1984) 32 BLJR 175

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18
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High Courts23 Oct 1984Dismissed

Rameshwar Singh Deo and Others etc. Vs Hemanta Kumar Singh Deo and Others

Patna High Court · AIR 1985 Patna 168

Hindu Succession Act, 1956 — Section 4, 4(1)
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