High Courts17 Sept 1984Allowed
Samu Pahan and Others Vs State of Bihar
Patna High Court · (1985) 33 BLJR 8
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,009 of 2,660
High Courts14 Sept 1984
Hotel Mangalam and Others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 326
Bihar Cinemas (Regulation) Act, 1954 — Section 2(b), 3, 4, 5
High Courts11 Sept 1984Dismissed
Rajendra Prasad and Others Vs Ram Prasad Sao and Others
Patna High Court · AIR 1985 Patna 104
Bihar Disqualified Owners (Management of Property) Act, 1955 — Section 3, 3(1)Bihar Land Reforms Act, 1950 — Section 6, 6(1)Transfer of Property Act, 1882 — Section 116
High Courts04 Sept 1984
Commissioner of Income Tax Vs Ganga Dayal Sarju Prasad
Patna High Court · (1985) 48 CTR 113 : (1985) 155 ITR 618 : (1985) 21 TAXMAN 144
Income Tax Act, 1961 — Section 274, 275
High Courts04 Sept 1984
Commissioner of Income Tax Vs Chotanagpur Engineering Works Ltd.
Patna High Court · (1987) 163 ITR 705
Income Tax Act, 1961 — Section 40
High Courts04 Sept 1984
Commissioner of Income Tax Vs Ram Chand Gobind Prasad
Patna High Court · (1987) 61 CTR 198 : (1985) 156 ITR 766 : (1985) 21 TAXMAN 375
Income Tax Act, 1961 — Section 256, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts04 Sept 1984Dismissed
Sheojee Roy and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 611 : (1985) PLJR 818
Penal Code, 1860 (IPC) — Section 144, 379, 380, 381, 411
High Courts04 Sept 1984Dismissed
Dhirendra Kumar Akela and Others Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · (1985) 33 BLJR 199 : (1984) PLJR 974
Constitution of India, 1950 — Article 233, 234, 235
High Courts03 Sept 1984
Shashikant Kathari and Company Vs Commissioner of Income Tax
Patna High Court · (1985) 49 CTR 143 : (1986) 158 ITR 60 : (1986) 28 TAXMAN 626
Income Tax Act, 1961 — Section 182, 183, 256(1)
High Courts31 Aug 1984
Ram Bachan Singh Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 331
Industrial Disputes Act, 1947 — Section 10, 2(a), 33, 33A, 33C
High Courts31 Aug 1984Dismissed
Pachia Panditain and Others Vs Commissioner of Bhagalpur Division and Others
Patna High Court · AIR 1985 Patna 313 : (1984) 32 BLJR 542 : (1985) PLJR 252
Santhal Parganas Justice Regulation, 1893 — Section 17, 18, 19(1)
High Courts31 Aug 1984Dismissed
Purushottam Singh and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 286 : (1985) PLJR 1148
High Courts30 Aug 1984
Addl. Commissioner of Income Tax Vs Indian Copper Corporation Ltd.
Patna High Court · (1985) 44 CTR 298 : (1985) 155 ITR 529 : (1985) 21 TAXMAN 82
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 23, 32, 32(1)
High Courts30 Aug 1984
Rural Entitlements and Legal Support Centre and Another Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 150
Industrial Disputes Act, 1947 — Section 25, 25F, 25F
High Courts29 Aug 1984Allowed
Shiv Kumar Prasad Singh and Another Vs State of Bihar
Patna High Court · (1984) 32 BLJR 558
Penal Code, 1860 (IPC) — Section 182, 211
High Courts29 Aug 1984Allowed
Basudeo Bhagat and Others Vs State of Bihar
Patna High Court · (1984) 32 BLJR 456
Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Aug 1984Dismissed
Smt. Baba Dai Vs Muneshwar Jha and Others
Patna High Court · AIR 1985 Patna 67 : (1985) PLJR 32
Civil Procedure Code, 1908 (CPC) — Section 100, 21(2)Suits Valuation Act, 1887 — Section 11
High Courts24 Aug 1984
Shri Sitabohand Jain Vs Shyam Narain Barai and Another
Patna High Court · (1985) PLJR 317
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Bihar Tenancy Act, 1885 — Section 106
High Courts23 Aug 1984
Shri Madhav Mills Private Limited Vs Union of India (UOI) and Others
Patna High Court · (1985) 4 ECC 77 : (1985) 22 ELT 747
Central Excise Rules, 1944 — Rule 173B, 173B(1), 173B(2), 173B(4), 173B(5)
High Courts23 Aug 1984Dismissed
Most. Bibi Salma Khatoon Vs Most. Janki Devi and Another
Patna High Court · AIR 1986 Patna 321 : (1986) PLJR 93
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7Limitation Act, 1963 — Section 25