High Courts22 Aug 1984Dismissed
Most. Indrasan Kuer and Others Vs Ram Baran Pandit
Patna High Court · (1985) 33 BLJR 94 : (1985) PLJR 711
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,010 of 2,660
High Courts22 Aug 1984
Ramjee Mahto Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 959
Bihar Bhoodan Yagna Act, 1954 — Section 11(5)
High Courts21 Aug 1984
Om Prakash Choubey Vs The Director (Secondary Education)-Cum-Additional Secretary, Government of Bihar and Another Smt. Vimla Pandey Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 1110
Bihar and Orissa General Clauses Act, 1917 — Section 27Constitution of India, 1950 — Article 29, 30, 337
High Courts21 Aug 1984
Madan Kant Mishra Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 107
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 21, 21(2)Bihar Non-Government Secondary Schools (Taking over of Management and Control) Ordinance, 1980 — Section 15, 16
High Courts20 Aug 1984
Narendra Pandey and Others Vs The State of Bihar and Another
Patna High Court · (1985) PLJR 914
Constitution of India, 1950 — Article 226, 227, 311(2)
High Courts18 Aug 1984Allowed
Ashok Kumar Pandey and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 58 : (1985) PLJR 207
Constitution of India, 1950 — Article 311
High Courts18 Aug 1984Dismissed
Pandey Ganjendra Prasad and Others Vs Mostt. Kauleswari Kuer and Others
Patna High Court · (1985) 33 BLJR 701 : (1986) PLJR 1124
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 2Evidence Act, 1872 — Section 11, 63, 65
High Courts18 Aug 1984Dismissed
Sheoratan Chamar and Others Vs Ram Murat Singh and Others
Patna High Court · AIR 1985 Patna 179 : (1985) 33 BLJR 45 : (1985) PLJR 86
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts17 Aug 1984Allowed
Mosmat Ram Kali Kuer and Others Vs Indradeo Choudhary and Another
Patna High Court · AIR 1985 Patna 148 : (1985) PLJR 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 3, 100Limitation Act, 1963 — Article 116, 12, 5
High Courts16 Aug 1984
Ashok Kumar Jain and 23 Others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 142
Industrial Disputes Act, 1947 — Section 2(kkk), 25M, 25Q
High Courts16 Aug 1984
Chandra Bhushan Tewary Vs The Union of India and Other
Patna High Court · (1985) PLJR 1006
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311(2)
High Courts14 Aug 1984Dismissed
Keshav Pal and Others etc. Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 70 : (1985) PLJR 779
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 40(1), 5A(2), 6(3)
High Courts14 Aug 1984
M/s. Shree Vishnu Bhandar Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 522
High Courts13 Aug 1984
Ramchander Nonia and Others Vs State of Bihar
Patna High Court · (1985) CriLJ 894 : (1984) PLJR 936
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 309Penal Code, 1860 (IPC) — Section 399
High Courts13 Aug 1984
Upendra Kumar Joshi Vs New Victoria Mills Co. Ltd. and Others
Patna High Court · (1985) 33 BLJR 398 : (1986) 59 CompCas 798 : (1985) PLJR 514
Companies Act, 1956 — Section 155, 155(4)
High Courts13 Aug 1984
Geeta Yadav and Another Vs The State of Bihar
Patna High Court · (1985) PLJR 160
Penal Code, 1860 (IPC) — Section 109, 302, 304
High Courts10 Aug 1984Allowed
Radha Krishna Santhalia Vs Ram Niranjan Santhalia and Others
Patna High Court · AIR 1985 Patna 289 : (1985) PLJR 1040
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 1984
Gangajal Tewari Vs Brijnandan Tewari
Patna High Court · (1985) PLJR 49
Contract Act, 1872 — Section 20Specific Relief Act, 1963 — Section 20(2)(a)
High Courts10 Aug 1984
Kesho Poddar and Another Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 898
Bihar Money Lenders Act, 1974 — Section 23, 27(2)
High Courts09 Aug 1984Dismissed
Mohammad Shamimmuddin and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 293 : (1985) PLJR 117