High Courts09 Apr 1985Dismissed
Chhabila Singh and Others Vs Sumitra Devi and Others
Patna High Court · AIR 1985 Patna 368 : (1986) 34 BLJR 105 : (1986) PLJR 199
Arbitration Act, 1940 — Section 14, 14(2), 40
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 1,999 of 2,660
High Courts09 Apr 1985Allowed
Sk. Mohammad Osaid and Others Vs Sk. Abdul Wahid and Others etc.
Patna High Court · AIR 1986 Patna 90 : (1985) PLJR 523
Bihar State Weaker Section Legal Aid Act, 1983 — Section 17
High Courts09 Apr 1985Allowed
Prabhat Zarda Factory and Another Vs State of Bihar and Another
Patna High Court · AIR 1985 Patna 241 : (1985) PLJR 531
Bihar Agricultural Produce Markets Act, 1960 — Section 2(1), 27Constitution of India, 1950 — Article 226
High Courts09 Apr 1985
Anjuman Ahle Hadees, Darbhanga and Others Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 315 : (1985) PLJR 837
Bihar State Madarsa Education Board Act, 1981 — Section 24, 25, 26, 7, 7(2)Constitution of India, 1950 — Article 30(1)
High Courts09 Apr 1985Allowed
Ahmad Mian and Others Vs State of Bihar and Others
Patna High Court · (1986) 34 BLJR 448 : (1985) 33 BLJR 591 : (1985) PLJR 589
Constitution of India, 1950 — Article 226
High Courts09 Apr 1985Allowed
Malpani Chemical Works Vs The State of Bihar and Another
Patna High Court · (1986) 61 STC 193
High Courts08 Apr 1985
Commissioner of Income Tax Vs Gulab Chand Keshari
Patna High Court · (1986) 50 CTR 161 : (1986) 158 ITR 714 : (1986) 27 TAXMAN 184
Income Tax Act, 1961 — Section 271(1)
High Courts08 Apr 1985Dismissed
Kishori Singh Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 298 : (1985) PLJR 605
Constitution of India, 1950 — Article 226
High Courts05 Apr 1985
Commissioner of Income Tax Vs Jaiswal Verma Construction Co.
Patna High Court · (1987) 164 ITR 561 : (1987) 30 TAXMAN 250
Income Tax Act, 1961 — Section 256(1)
High Courts05 Apr 1985Allowed
Akhauri Krishna Kumar Sinha and Others Vs Mundrika Prasad
Patna High Court · AIR 1985 Patna 378 : (1986) 34 BLJR 591 : (1986) PLJR 1119
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts04 Apr 1985
Commissioner of Income Tax Vs Jai Ram Prasad
Patna High Court · (1986) 55 CTR 193 : (1987) 165 ITR 443 : (1986) 29 TAXMAN 396
Income Tax Act, 1961 — Section 256(1), 271(1), 64
High Courts02 Apr 1985
Binod Kumar Singh Vs State of Bihar
Patna High Court · (1985) CriLJ 1878
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 197, 227Penal Code, 1860 (IPC) — Section 109, 161, 302, 307, 324
High Courts01 Apr 1985
Commissioner of Income Tax Vs Standard Mercantile Co.
Patna High Court · (1986) 157 ITR 139 : (1985) 23 TAXMAN 452
Income Tax Act, 1961 — Section 142(1), 144, 185, 186, 186(2)
High Courts01 Apr 1985
Jamshedpur Co-operative Stores Ltd. Vs Commissioner of Income Tax
Patna High Court · (1985) 49 CTR 134 : (1986) 157 ITR 127 : (1985) 23 TAXMAN 262
Income Tax Act, 1961 — Section 10, 256(1)
High Courts30 Mar 1985
COMMISSIONER OF INCOME TAX Vs STANDARD MERCANTILE CO.
Patna High Court · (1986) 52 CTR 415
Income Tax Act, 1961 — Section 142, 182, 186, 256, 271
High Courts29 Mar 1985
Yugal Kishore Singh and Another Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 265 : (1985) 33 BLJR 383 : (1985) PLJR 554
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(1), 16(2), 16(3), 17
High Courts28 Mar 1985Dismissed
Superintendent of Mines Vs Smt. Lalo Devi
Patna High Court · (1986) 1 ACC 403 : (1985) ACJ 850 : (1985) 33 BLJR 596 : (1985) PLJR 1053
Employees Compensation Act, 1923 — Section 10, 3
High Courts28 Mar 1985
Commissioner of Income Tax Vs Jankidas Mohan Lal
Patna High Court · (1986) 53 CTR 125 : (1987) 163 ITR 756
Income Tax Act, 1961 — Section 271(1), 274, 275
High Courts28 Mar 1985Dismissed
Sona Lal Halwai Vs Jamuna Singh and Others
Patna High Court · AIR 1986 Patna 6 : (1986) 34 BLJR 450
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation (Amendment) Act, 1863 — Article 134
High Courts28 Mar 1985
Commissioner of Wealth Tax Vs Ramdeo Sachdeo
Patna High Court · (1986) 52 CTR 400 : (1987) 163 ITR 873
Wealth Tax Act, 1957 — Section 14, 14(1), 18(1)