COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 1,998 of 2,660

High Courts23 Apr 1985Dismissed

Dhanik Lal Mahto and Others Vs Additional Member, Board of Revenue and Others

Patna High Court · AIR 1986 Patna 95 : (1986) 34 BLJR 458

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(1), 16(3)Constitution of India, 1950 — Article 226

High Courts23 Apr 1985Dismissed

Smt. Godawari Devi Vs Smt. Radha Pyari Devi and Others

Patna High Court · AIR 1985 Patna 366 : (1986) 34 BLJR 451 : (1985) PLJR 614

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15

High Courts22 Apr 1985

Commissioner of Income Tax Vs Bishwanath Khirwal

Patna High Court · (1986) 51 CTR 329 : (1986) 161 ITR 382

Income Tax Act, 1961 — Section 139(1), 184(7)

High Courts22 Apr 1985Allowed

Chaudhari Mandal and Others Vs Chhedi Mandal and Others

Patna High Court · (1986) 34 BLJR 110 : (1985) PLJR 706

Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 17, 192, 200

High Courts18 Apr 1985Allowed

Jai Ram Singh Vs State of Bihar and Others

Patna High Court · (1986) 34 BLJR 7 : (1986) PLJR 113

Constitution of India, 1950 — Article 226, 227, 311

High Courts17 Apr 1985Dismissed

Anant Kishore @ Anant Kishore Sharma and Others Vs The District Education Officer and Others

Patna High Court · (1985) 33 BLJR 614 : (1986) PLJR 50

Constitution of India, 1950 — Article 16, 226, 227

High Courts17 Apr 1985Dismissed

Shiv Kumar Thakur Vs State of Bihar and Another

Patna High Court · (1985) 33 BLJR 395 : (1985) PLJR 986

Constitution of India, 1950 — Article 226, 227

High Courts16 Apr 1985Dismissed

Partha Sarthy Banerjee and Bina Banerjee Vs State of Bihar

Patna High Court · (1986) 34 BLJR 53

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 411, 420, 467Prevention of Corruption Act, 1988 — Section 5

High Courts16 Apr 1985

Prakash Chandra Agarwal Vs The State of Bihar and Others

Patna High Court · (1985) PLJR 943

Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 15Constitution of India, 1950 — Article 226, 227

High Courts16 Apr 1985Allowed

Mahabir Prasad Vs Abhay Chandra Gupta and Others

Patna High Court · (1987) 35 BLJR 333

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6

High Courts15 Apr 1985Allowed

Takdhar Narain Singh and Others Vs State of Bihar and Others

Patna High Court · (1985) 33 BLJR 781

Constitution of India, 1950 — Article 226, 227

High Courts12 Apr 1985

Abdul Qadir and Others Vs State of Bihar

Patna High Court · (1985) CriLJ 1735

Penal Code, 1860 (IPC) — Section 147, 302, 304, 323, 34

High Courts12 Apr 1985Dismissed

Shri Krishna Gyanoday Sugar Ltd. Vs State of Bihar

Patna High Court · (1985) 33 BLJR 666 : (1985) PLJR 776

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7

High Courts12 Apr 1985

Commissioner of Income Tax Vs Tara Chand Jain

Patna High Court · (1987) 164 ITR 520

Income Tax Act, 1961 — Section 256(1), 45

High Courts12 Apr 1985

Commissioner of Wealth Tax Vs Tara Chand Jain

Patna High Court · (1986) 55 CTR 106 : (1986) 55 CTR 104 : (1987) 164 ITR 516 : (1987) 30 TAXMAN 222

Wealth Tax Act, 1957 — Section 2

High Courts11 Apr 1985Dismissed

Binod Kumar Tebriwal and Another Vs Currency Officer, Reserve Bank of India and Another

Patna High Court · AIR 1986 Patna 55 : (1986) 34 BLJR 455 : (1986) 60 CompCas 61

Constitution of India, 1950 — Article 226High Denomination Bank Notes (Demonetisation) Act, 1978 — Section 7, 8

High Courts10 Apr 1985Allowed

Frick India Limited Vs Sharma Cold Storage and Ice Factory (P) Ltd.

Patna High Court · AIR 1986 Patna 94 : (1985) PLJR 595

Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28

High Courts10 Apr 1985Allowed

Mosst. Gudhani Devi and Others Vs State of Bihar and Others

Patna High Court · (1985) 33 BLJR 416 : (1985) PLJR 666

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(1), 3, 5

High Courts10 Apr 1985Allowed

Frick India Ltd. Vs Sharma Cold Storage and Ice Factory (P) Ltd.

Patna High Court · (1986) 34 BLJR 43

Contract Act, 1872 — Section 28

High Courts09 Apr 1985

Ram Ayodhya Rai Vs State of Bihar and Others

Patna High Court · (1986) 159 ITR 634

Estate Duty Act, 1953 — Section 53, 53(1)