COURT ARCHIVE

Patna High Court judgments

53,190 judgments · page 1,989 of 2,660

High Courts20 Nov 1985Dismissed

Bhagwan Devi Banka and Others Vs R.B. Sinha and Others

Patna High Court · (1986) 9 ECC 35 : (1986) 26 ELT 890

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 3(7), 5, 51, 52Central Excises and Salt Act, 1944 — Section 11, 4Mysore Land Revenue Code, 1888 — Section 193

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High Courts20 Nov 1985

M/s. Deo Lal Singh and Others Vs State of Bihar and Others

Patna High Court · (1988) PLJR 468

Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 9(5)

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High Courts20 Nov 1985Allowed

Bharat Television Limited Vs The State of Bihar and Others

Patna High Court · (1986) PLJR 1032

Bihar Finance Act, 1981 — Section 35, 35(1)Bihar Sales Tax Rules, 1983 — Rule 42(2)

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High Courts19 Nov 1985Dismissed

Jamuna Jha and Four Others Vs The State of Bihar and seven others Ugreshwar Jha and three others Vs The State of Bihar and Eleven Others

Patna High Court · (1985) PLJR 203

Constitution of India, 1950 — Article 226, 227

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High Courts19 Nov 1985

Commissioner of Income Tax Vs J.B. Coal Traders

Patna High Court · (1986) 51 CTR 369 : (1987) 164 ITR 450 : (1986) 27 TAXMAN 172

Income Tax Act, 1961 — Section 185

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High Courts19 Nov 1985

Chandmul Rajgarhia Vs Commissioner of Income Tax

Patna High Court · (1986) 52 CTR 129 : (1987) 164 ITR 486

Income Tax Act, 1961 — Section 256(1), 40(b)

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High Courts15 Nov 1985Dismissed

State of Bihar Vs K.M. Zuberi and Others

Patna High Court · AIR 1986 Patna 166 : (1986) 34 BLJR 176 : (1986) PLJR 67

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 2, 4

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High Courts15 Nov 1985Dismissed

Jai Prakash Prasad and Others Vs Rameshwar Prasad and Others

Patna High Court · AIR 1986 Patna 239 : (1986) 34 BLJR 391 : (1986) PLJR 240

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts09 Nov 1985

Life Insurance Corporation of India and Others Vs Yogesh Chandra Lodh Roy and Another

Patna High Court · (1987) 62 CompCas 131

Insurance Act, 1938 — Section 45

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High Courts09 Nov 1985

Commissioner of Income Tax Vs Dewan Kunj Lal Kanhaiya Lal

Patna High Court · (1986) 51 CTR 238 : (1987) 164 ITR 284

Income Tax Act, 1961 — Section 271(1), 274

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High Courts09 Nov 1985

Commissioner of Income Tax Vs Ashok Trading Company

Patna High Court · (1986) 52 CTR 242 : (1986) 160 ITR 663

Income Tax Act, 1961 — Section 139, 154Income Tax Rules, 1962 — Rule 117A

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High Courts07 Nov 1985Allowed

Shri Gatru Mal Vs The Reserve Bank of India

Patna High Court · (1994) 1 PLJR 720

Constitution of India, 1950 — Article 12, 226, 227, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324Reserve Bank of India (Staff) Regulations, 1948 — Regulation 46(1), 46(3), 47

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High Courts07 Nov 1985Dismissed