High Courts04 Dec 1985Dismissed
Dinesh Singh Vs The State of Bihar and others
Patna High Court · (1985) PLJR 243
Bihar Money Lenders Act, 1974 — Section 12, 2, 2(b), 33, 7
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,988 of 2,660
High Courts30 Nov 1985Dismissed
The Tata Oil Mills Co. Ltd. Vs Director, Marketing, Bihar State Agricultural Marketing Board, Patna and Another
Patna High Court · (1985) PLJR 172
Bihar Agricultural Produce Markets Act, 1960 — Section 2(1)(a)
High Courts28 Nov 1985Allowed
Jai Ram Tiwary Vs State of Bihar and Another
Patna High Court · (1986) 34 BLJR 222
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 439Penal Code, 1860 (IPC) — Section 120B, 420
High Courts28 Nov 1985
Jairam Tiwary Vs The State of Bihar and Another
Patna High Court · (1987) CriLJ 254
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 439Penal Code, 1860 (IPC) — Section 120B, 420
High Courts27 Nov 1985Dismissed
Upendra Kumar Joshi Vs The State of Bihar
Patna High Court · (1985) PLJR 426
Constitution of India, 1950 — Article 13Contempt of Courts Act, 1971 — Section 14(2), 14(3), 19Criminal Procedure Code, 1973 (CrPC) — Section 386, 406
High Courts27 Nov 1985Allowed
Anirudh Thakur and Others Vs The State of Bihar
Patna High Court · (1986) PLJR 529
Penal Code, 1860 (IPC) — Section 396
High Courts27 Nov 1985Dismissed
Jafaru Alam @ Zafar Alam Vs Kailash Devi
Patna High Court · (1985) PLJR 500
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 4Contract Act, 1872 — Section 59, 60, 61
High Courts27 Nov 1985
Sriram Bearings Limited Vs The Presiding Officer, Labour Court and Others
Patna High Court · (1986) 2 LLJ 459 : (1986) PLJR 458
Industrial Disputes Act, 1947 — Section 33CPayment of Bonus Act, 1965 — Section 9
High Courts27 Nov 1985Dismissed
Ram Lal Sah Vs Birendra Kumar
Patna High Court · (1986) 34 BLJR 764 : (1986) PLJR 725
Contract Act, 1872 — Section 16Succession Act, 1925 — Section 275, 276, 280, 281, 282
High Courts25 Nov 1985Dismissed
Tetar Devi and Others Vs Buchia and Others
Patna High Court · (1986) 34 BLJR 173 : (1986) PLJR 476
High Courts25 Nov 1985
Smt. Nikhleshwari Chaudhary Vs State of Bihar
Patna High Court · (1986) 34 BLJR 542 : (1986) PLJR 737
Land Acquisition Act, 1894 — Section 15, 18, 23, 28, 30
High Courts25 Nov 1985
Commissioner of Income Tax Vs Tata Robins Frazer Ltd.
Patna High Court · (1986) 24 TAXMAN 415
Income Tax Act, 1961 — Section 119, 119(1), 147(b), 154, 256(1)
High Courts25 Nov 1985
Khalibur Rahman and Others Vs Md. Mansoor Alam and Others
Patna High Court · (1985) PLJR 161
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts21 Nov 1985Dismissed
Mostt. Sajda Khatoon Vs The State of Bihar and 23 Others
Patna High Court · (1985) PLJR 120
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts21 Nov 1985
Muneshwar Mahto @ Bhuneshwar Mahto, @ Bhuneshwar Yadav and 9 others Vs The State of Bihar
Patna High Court · (1985) PLJR 445
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 216, 300, 302, 353
High Courts21 Nov 1985Dismissed
Ibrahim Mian @ Md. Ibrahim Mansur Vs State of Bihar
Patna High Court · (1985) PLJR 475
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 408
High Courts21 Nov 1985Allowed
Binod Kumar Srivastava Vs State of Bihar and Another
Patna High Court · (1986) 34 BLJR 143
Arms Act, 1959 — Section 25, 26, 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts21 Nov 1985
Commissioner of Income Tax Vs Tata Robins Frazer Ltd.
Patna High Court · (1986) 54 CTR 9 : (1987) 163 ITR 886
Income Tax Act, 1961 — Section 33, 34, 34(3)
High Courts20 Nov 1985Dismissed
Shrimati Bhagwan Devi Banka and others Vs R.B. Sinha, Officer on Special Duty, Central Excise, Bombay and others
Patna High Court · (1986) PLJR 974
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 3(7), 4, 48, 5Revenue Recovery Act, 1890 — Section 2(2), 2(3), 3, 3(3), 5
High Courts20 Nov 1985Dismissed
Wali Ram Agrawal and Others Vs Assistant Superintendent of Commercial Taxes, Chaibasa and Others
Patna High Court · (1985) PLJR 931
Central Sales Tax Act, 1956 — Section 3, 9