High Courts09 Jan 1986
Md. Yasin Vs State of Bihar and Another
Patna High Court · (1986) CriLJ 1810
Essential Commodities Act, 1955 — Section 6APenal Code, 1860 (IPC) — Section 120B, 406
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,987 of 2,660
High Courts09 Jan 1986Dismissed
M/s. Industrial Gases Bihar Ltd. and 6 Others Vs State of Bihar
Patna High Court · (1986) PLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 385, 385(1)(ii)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(1A), 14(2A), 14(A)(1), 14AA
High Courts09 Jan 1986Allowed
Mohammed Yasin Vs State of Bihar
Patna High Court · (1986) 34 BLJR 475
Penal Code, 1860 (IPC) — Section 120B, 406
High Courts09 Jan 1986Dismissed
Ram Jiwan Prasad Lath and 4 others Vs The State of Bihar and others
Patna High Court · (1986) PLJR 231
Constitution of India, 1950 — Article 14, 19(1)(g), 304, 304(a), 304(b)
High Courts08 Jan 1986Allowed
Ram Bilash Ram Vs The State of Bihar and others
Patna High Court · (1987) PLJR 528
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 1986Dismissed
Dasrath Prasad and Others Vs Shivnandan Mishra and Others
Patna High Court · (1986) 34 BLJR 705 : (1986) PLJR 344
High Courts07 Jan 1986
Commissioner of Income Tax Vs Manuram Babulal
Patna High Court · (1986) 53 CTR 272 : (1986) 158 ITR 5 : (1986) 29 TAXMAN 112
Income Tax Act, 1961 — Section 143, 2(31)
High Courts06 Jan 1986Dismissed
Dhansukh Sahu @ Dhansuka Sao Vs State of Bihar and Others
Patna High Court · (1986) PLJR 1157
Penal Code, 1860 (IPC) — Section 143, 144, 307, 447
High Courts06 Jan 1986Allowed
Sahendra Mandal Vs State of Bihar
Patna High Court · (1986) 34 BLJR 741
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jan 1986
Commissioner of Income Tax Vs Ram Saran Chopra
Patna High Court · (1986) 52 CTR 165 : (1986) 158 ITR 1 : (1986) 27 TAXMAN 618
Income Tax Act, 1961 — Section 45
High Courts20 Dec 1985Allowed
Upendra Mishra and Another Vs Smt. Inchan Mishrain and Another
Patna High Court · (1986) 34 BLJR 666 : (1986) PLJR 763
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(iii)
High Courts20 Dec 1985Dismissed
Kundori Labour Co-operative Society Ltd. and Vs State of Bihar and Others
Patna High Court · AIR 1986 Patna 242 : (1986) PLJR 837
Mines and Minerals (Development and Regulation) Act, 1957 — Section 1, 3
High Courts19 Dec 1985Dismissed
Gangadhar Prasad and another Vs State of Bihar and others
Patna High Court · (1985) PLJR 759
Industrial Disputes Act, 1947 — Section 25F, 25F(b)
High Courts18 Dec 1985
The State Vs Janardan Prasad Singh and another
Patna High Court · (1985) PLJR 469
Contempt of Courts Act, 1971 — Section 2(c), 2(c)(iii)
High Courts17 Dec 1985Dismissed
Chetlal Sao and Another Vs State of Bihar and Others
Patna High Court · AIR 1986 Patna 267 : (1986) 34 BLJR 206 : (1986) PLJR 149
Bihar Land Reforms Act, 1950 — Section 13, 4Constitution of India, 1950 — Article 226, 299Evidence Act, 1872 — Section 115
High Courts13 Dec 1985
Lallan Singh Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 64
Bihar Control of Crimes Act, 1981 — Section 3, 3(1), 3(3)
High Courts13 Dec 1985Allowed
Tapsendra Nath Lal Vs Norodh Baran Haldar
Patna High Court · (1985) PLJR 734
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 12(1)(c)
High Courts12 Dec 1985
Commissioner of Income Tax Vs S.P. Viz Construction Co.
Patna High Court · (1986) 52 CTR 112 : (1987) 165 ITR 732 : (1987) 163 ITR 668 : (1986) 26 TAXMAN 594
Income Tax Act, 1961 — Section 139, 139(5), 185, 271(1)Income Tax Rules, 1962 — Rule 12
High Courts11 Dec 1985
Baldeo Prasad Vs Commissioner of Income Tax
Patna High Court · (1986) 52 CTR 166 : (1987) 166 ITR 205
Income Tax Act, 1961 — Section 256(1)
High Courts11 Dec 1985Dismissed
Sitaram Chaudhary Vs (Smt.) Bhagwati Devi and Another
Patna High Court · (1986) 34 BLJR 649 : (1986) PLJR 1035
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4), 14(5)