High Courts28 Jan 1986
Commissioner of Income Tax Vs Bihar State Financial Corporation
Patna High Court · (1986) 55 CTR 132 : (1986) 159 ITR 275 : (1986) 28 TAXMAN 491
Income Tax Act, 1961 — Section 36(1)
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,986 of 2,660
High Courts28 Jan 1986Allowed
Anant Sah and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 396
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6)Limitation Act, 1963 — Section 3
High Courts28 Jan 1986
Guru Charan Yadav and six Others Vs The State
Patna High Court · (1986) PLJR 480
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148, 221, 236, 237Penal Code, 1860 (IPC) — Section 109, 123, 147, 148, 149
High Courts27 Jan 1986Dismissed
Anirudh Prasad Agrawal Vs The State of Bihar and Another
Patna High Court · (1986) PLJR 558
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(5), 190Essential Commodities Act, 1955 — Section 10
High Courts24 Jan 1986
Gajanand Chotelal and Another Vs State
Patna High Court · (1986) 54 CTR 136 : (1986) 159 ITR 101
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Income Tax Act, 1961 — Section 139, 139(1), 276C
High Courts23 Jan 1986Allowed
Arbind Prasad Sinha Vs The State of Bihar and others
Patna High Court · (1986) PLJR 338
Bihar Lokayukta Act, 1973 — Section 2, 5
High Courts22 Jan 1986
Shambhu Prasad Singh Vs Gautam Pandey and others
Patna High Court · (1986) PLJR 306
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts22 Jan 1986Allowed
Kinjer Vyaper Mandal Sahyog Samiti Ltd. Vs Deputy Registrar, Co-operative Societies, Patna Division and Others
Patna High Court · AIR 1986 Patna 206 : (1986) 34 BLJR 237 : (1986) PLJR 264
High Courts22 Jan 1986Allowed
Vishnu Estate Private Ltd Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 423
Bihar And Orissa Primary Education Act, 1919 — Section 13
High Courts21 Jan 1986Allowed
Sita Ram Thakur Vs Nandu Jha and Others
Patna High Court · (1986) 34 BLJR 462 : (1986) PLJR 526
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jan 1986Allowed
G.S. Garcha Vs State of Bihar and Others
Patna High Court · (1986) PLJR 463
Constitution of India, 1950 — Article 141Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(1)(g), 2(1)(g)(iii), 23, 24, 25
High Courts20 Jan 1986
Bihar Tambakoo, Biri and Biri Patta Viyapari Sangh and others Vs The State of Bihar and others
Patna High Court · (1986) PLJR 350
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3
High Courts16 Jan 1986Allowed
Tara Steel Industries Vs Assistant Commissioner of Commercial Taxes and Others
Patna High Court · (1986) 34 BLJR 254 : (1986) PLJR 256 : (1986) 61 STC 301
Bihar Finance Act, 1981 — Section 7Bihar Sales Tax Act, 1959 — Section 4(3)(b)
High Courts16 Jan 1986
Commissioner of Income Tax Vs M.N. Sen Gupta and Co.
Patna High Court · (1986) 55 CTR 181 : (1986) 160 ITR 670
Income Tax Act, 1961 — Section 139(2), 154Income Tax Rules, 1962 — Rule 117A
High Courts16 Jan 1986
Prakash Kumar Sinha Vs Gauri Shankar Prasad
Patna High Court · (1987) PLJR 123
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 28Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jan 1986Dismissed
I.T.C. Limited Vs The Superintendent of Commercial Taxes and Others
Patna High Court · (1986) 62 STC 149
Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 1986Allowed
Meena Rani Singh Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 460
Constitution of India, 1950 — Article 14, 16
High Courts13 Jan 1986Partly Allowed
Parmeshwar Lal Saraugi Vs Ram Sakhi Devi and Others
Patna High Court · (1986) 59 CompCas 325
Motor Vehicles Act, 1939 — Section 95(2)
High Courts10 Jan 1986
Krishna Agrico Electrical Industries Vs Commissioner of Income Tax
Patna High Court · (1986) 55 CTR 124 : (1986) 159 ITR 35
Income Tax Act, 1961 — Section 184(7), 185, 256(1)
High Courts10 Jan 1986Dismissed
Mohammad Samsuddin Gaddi Vs The State of Bihar and others.
Patna High Court · (1987) PLJR 126
Constitution of India, 1950 — Article 226, 227