High Courts23 Sept 1985

Smt. Shanti Devi Vs The State of Bihar and others

Patna High Court · (1985) PLJR 16

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1(3), 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1, 1(3), 1(3)(b), 13, 5Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16, 23, 8, 8(1)(c)