High Courts22 Aug 1985
N.F. Railway Mazdoor Union and Others Vs The Union of India and Others
Patna High Court · (1985) PLJR 1024
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,993 of 2,660
High Courts22 Aug 1985Allowed
Ramchandra Sastri and Others Vs Manohar Lal Gupta
Patna High Court · (1986) 34 BLJR 324
High Courts22 Aug 1985
Commissioner of Income Tax Vs Ram Prasad Ram Bhagat
Patna High Court · (1987) 35 BLJR 18 : (1986) 51 CTR 240 : (1987) 163 ITR 202 : (1986) 24 TAXMAN 539
Finance (No. 2) Act, 1965 — Section 24
High Courts22 Aug 1985
Commissioner of Income Tax Vs Gaya Sugar Mills Ltd.
Patna High Court · (1986) 50 CTR 116 : (1986) 160 ITR 933 : (1986) 27 TAXMAN 20
Income Tax Act, 1922 — Section 6Income Tax Act, 1961 — Section 108, 14, 56
High Courts20 Aug 1985Allowed
Ramadhar Chamar and Others Vs State of Bihar
Patna High Court · (1986) 34 BLJR 335 : (1986) PLJR 327
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 295, 395, 412
High Courts20 Aug 1985Dismissed
Paras Nath Thakur and others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 168
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 226
High Courts19 Aug 1985
Suresh Chandra Bahari Vs State of Bihar
Patna High Court · (1986) CriLJ 1394 : (1986) PLJR 346
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 460, 482
High Courts19 Aug 1985Dismissed
Mst. Chandrakalo Kuer Vs Bishwanath Singh and Others
Patna High Court · (1986) 34 BLJR 319
High Courts19 Aug 1985Allowed
Pravesh Kumari and Others Vs Rishi Prasad and Others
Patna High Court · AIR 1986 Patna 315 : (1986) 34 BLJR 221
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts16 Aug 1985Dismissed
Nawal Kishore Dhawal Vs Sri Thakur and Others
Patna High Court · (1985) PLJR 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts15 Aug 1985
State Vs Maksudan Singh and 16 Ors., Raghubansh Singh, Bishwanand Singh and Mohan Pd. Singh Harendra Singh @ Harendra Singh Pradhan Vs The State
Patna High Court · (1985) PLJR 946
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 1985Allowed
Bettiah Estate Vs Pushpa Devi and others
Patna High Court · (1986) PLJR 222
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 1(3), 11(2)(c), 11(4)(iii), 2, 2(3)
High Courts13 Aug 1985Dismissed
Rameshwar Mishra Vs Mahendra Jha and Others
Patna High Court · AIR 1987 Patna 21
Constitution of India, 1950 — Article 226
High Courts13 Aug 1985
The State Vs Maksudan Singh and Others
Patna High Court · AIR 1986 Patna 38 : (1985) 33 BLJR 747
Constitution of India, 1950 — Article 141, 21Patna High Court Rules, 1916 — Rule 1Penal Code, 1860 (IPC) — Section 302, 53
High Courts12 Aug 1985Dismissed
Prema Devi and Others Vs Ram Lakhan Sinha and Others
Patna High Court · (1986) 34 BLJR 321 : (1986) PLJR 317
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Aug 1985Dismissed
Parasnath Singh Vs The District Sub-Registrar and another
Patna High Court · (1985) PLJR 312
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 6Registration Act, 1908 — Section 26, 31, 32, 33, 36
High Courts09 Aug 1985Allowed
Ram Lal Vs Mahadeo Sah and Others
Patna High Court · (1986) 34 BLJR 14
Limitation Act, 1963 — Section 5
High Courts09 Aug 1985
Ram Chandra Prasad Bhadani Vs Commissioner of Income Tax
Patna High Court · (1987) 167 ITR 313
Income Tax Act, 1922 — Section 23(3), 34(1D), 35
High Courts09 Aug 1985
Hira Prasad Dubey Vs The State of Bihar
Patna High Court · (1985) PLJR 998
Bihar and Orissa Municipal Act, 1922 — Section 19Bihar Municipal Election and Election Petitions Rules, 1953 — Rule 7, 9
High Courts06 Aug 1985
COMMISSIONER OF INCOME TAX Vs VASUDEO AGRAWALLA.
Patna High Court · (1986) 53 CTR 376
Income Tax Act, 1961 — Section 256, 260, 271