High Courts20 Dec 1995
Abdul Shakur and Another and Rajeshwar Prasad Munshi Vs State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0059
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,813 of 2,661
High Courts20 Dec 1995
Abdul Shakoor and Another etc. Vs State of bihar and Others etc.
Patna High Court · (1995) 12 PAT CK 0041
High Courts20 Dec 1995Allowed
Sheo Nandan Lal and Others Vs Jai Ram Lal and Others
Patna High Court · (1995) 12 PAT CK 0037
High Courts20 Dec 1995Dismissed
Project Officer, Sounda D. Colliery of Central Coal Fields Ltd. and Another Vs Presiding Officer, Labour Court and Another
Patna High Court · (1995) 12 PAT CK 0016
High Courts20 Dec 1995Dismissed
Sawna Lakra Vs Duti Pahan and Others
Patna High Court · (1995) 12 PAT CK 0014
High Courts20 Dec 1995Dismissed
Baldeo Yadav Vs The State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0011
High Courts20 Dec 1995Dismissed
Pratap Singh and Others Vs Damodar Valley Corporation and Others
Patna High Court · (1995) 12 PAT CK 0010
High Courts18 Dec 1995Allowed
Muneshwari Devi @ Muneshwar Devi Vs Fatima Begum and Another
Patna High Court · (1996) 1 BLJR 708
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts18 Dec 1995
Abdul Sattar Vs Md. Rafey alias Chhedi Mian Sri Ratan Lal Rai Vs Sri Sheo Kumar Kamalia
Patna High Court · (1995) 12 PAT CK 0023
High Courts18 Dec 1995Dismissed
No. IC 2789 OP Col. Ranjit kumar Sarmah Vs Union of India (UOI) and Others
Patna High Court · (1995) 12 PAT CK 0018
High Courts18 Dec 1995
Dr. Vidyapati Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0012
High Courts18 Dec 1995Allowed
Syed Abdullah Bukhari Vs The State of Bihar and Another
Patna High Court · (1996) 2 PLJR 115
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Penal Code, 1860 (IPC) — Section 500
High Courts15 Dec 1995Allowed
Dani Jha Vs Bishwanath Thakur alias Bachol Thakur and Others
Patna High Court · (1995) 12 PAT CK 0057
High Courts15 Dec 1995
Rajpal Prasad Vs Damodar Valley Corporation and Others
Patna High Court · (1996) 1 BLJR 711
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts15 Dec 1995Dismissed
Alcast Engineering Pvt. Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1996) 1 BLJR 304
High Courts15 Dec 1995Dismissed
Mehrunisha and 3 Ors. Vs Trilok Singh and 6 Ors.
Patna High Court · (1995) 12 PAT CK 0025
High Courts15 Dec 1995
Awadhes Kumar Vs The State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0013
High Courts15 Dec 1995Allowed
Dhanesh Sahay Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 302
High Courts14 Dec 1995
Uday Kant Jha and Others Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 16