High Courts07 Dec 1995Allowed
Sahdeo Pandey and Others Vs The State of Bihar and Another
Patna High Court · (1996) 2 PLJR 198
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,815 of 2,661
High Courts06 Dec 1995Allowed
Ramakant Dubey and Srikant Dubey Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 534
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts06 Dec 1995Allowed
Mahboob Alam and Others Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 176
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1972 — Section 15Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5, 5(1)
High Courts04 Dec 1995
Baleshwar Tiwary and Others Vs Union of India (UOI) and Others
Patna High Court · (1996) 2 PLJR 212
High Courts04 Dec 1995Allowed
Bhuneshwar Prasad Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1272
High Courts04 Dec 1995Dismissed
Zenith Forge Ltd. Co. and Another Vs Nilkanth Paul
Patna High Court · (1995) 12 PAT CK 0007
High Courts30 Nov 1995Allowed
Somari Devi Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 463 : (1996) 1 PLJR 130
Constitution of India, 1950 — Article 226
High Courts30 Nov 1995Allowed
Dinesh Rajak and Others Vs State of Bihar
Patna High Court · (1995) 11 PAT CK 0021
High Courts29 Nov 1995
Ram Ashish Sah and Another Vs Anil Kumar and Others
Patna High Court · (1995) 11 PAT CK 0043
High Courts29 Nov 1995Dismissed
Jhabu Mahto and Others Vs Shankar Mahto and Others
Patna High Court · (1995) 11 PAT CK 0042
High Courts29 Nov 1995Dismissed
D.K. Mishra Vs Minerals and Metals Trading Corporation of India Ltd. and Others
Patna High Court · (1995) 11 PAT CK 0035
High Courts29 Nov 1995Allowed
Gurudeo Prasad Mandal Vs The State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0029
High Courts28 Nov 1995
Awadh Kishore Sharma Vs Shri Chandra Mohan Jha, Agriculture Production Commissioner and Others
Patna High Court · (1996) 1 PLJR 125
High Courts28 Nov 1995Allowed
Bachneshwar Pd. Singh Vs The Central Bank of India and Others
Patna High Court · (1996) 1 PLJR 190
High Courts27 Nov 1995
Brijnandan Prasad Singh Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 100
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 114, 307, 326
High Courts27 Nov 1995Allowed
Shakuntala Singh Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 339
High Courts27 Nov 1995Allowed
Habeeb alias Habib Tailor Vs State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0011
High Courts27 Nov 1995
Nand Lal Kumar Singh Vs The Bihar Public Service Commission
Patna High Court · (1996) 2 PLJR 67
High Courts24 Nov 1995Allowed
Mahabir Singh and 5 Ors. Vs The State of Bihar
Patna High Court · (1995) 11 PAT CK 0046
High Courts24 Nov 1995
MAHADEO LAL AGARWALA Vs STATE OF BIHAR and Another
Patna High Court · (1995) 11 PAT CK 0045