High Courts22 Jan 1996Dismissed
Rollwell Enterprises Vs B.S.E. Board and Others
Patna High Court · (1996) 1 BLJR 641 : (1996) 2 PLJR 179 : (1997) 2 RCR(Civil) 33
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,811 of 2,661
High Courts22 Jan 1996Allowed
Raj Ausdhalaya Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 53
Drugs and Cosmetics Rules, 1945 — Rule 156, 83, 84
High Courts19 Jan 1996Allowed
Smt. Pandey Lally Sahay Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 692
Bihar Governments Servant Compulsory Group Insurance Rules, 1979 — Rule 12
High Courts19 Jan 1996Allowed
Dr. Ghulam Mujtaba Ansari Vs The Chancellor and Others
Patna High Court · (1996) 01 PAT CK 0005
High Courts18 Jan 1996Allowed
Steel City Beverages Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 868
Bihar Sales Tax Rules, 1983 — Rule 42(7)Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 32
High Courts18 Jan 1996Allowed
Bihar Rajya Khadi Gram Udyog Board Karyakarta Sangh and Others Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 51
Bihar State Khadi and Village Industries Act, 1956 — Section 10Constitution of India, 1950 — Article 166, 226
High Courts18 Jan 1996
United India Insurance Co. Ltd. Vs Kanak Paul and Others
Patna High Court · (1996) 44 BLJR 473 : (1996) 2 PLJR 418
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Jan 1996
Tata Iron and Steel Co. Ltd. and Another Vs Union of India (UOI) and Others
Patna High Court · (1996) 2 BLJR 832 : (1996) 1 PLJR 404
Constitution of India, 1950 — Article 14, 141, 213, 226, 248General Clauses Act, 1897 — Section 6Government of India Act, 1935 — Section 102
High Courts16 Jan 1996Allowed
Dasrath Prasad and Others Vs Catholic Charities and Others
Patna High Court · (1996) 01 PAT CK 0024
High Courts16 Jan 1996Dismissed
Deepak Kumar Vs State of Bihar
Patna High Court · (1996) 01 PAT CK 0004
High Courts10 Jan 1996Allowed
Dhrub Prasad Singh @ Dhrub Kumar Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1607 : (1996) 2 PLJR 47
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 15(3)
High Courts10 Jan 1996Dismissed
Lalan Kishore Prasad Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 518
COMPANIES ACT, 1956 — Section 397, 398Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 199, 2, 340
High Courts10 Jan 1996
Indian Builders Vs Awadhesh Kumar Mishra and Others
Patna High Court · (1996) 1 BLJR 514
High Courts09 Jan 1996Allowed
Britannia Industries Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1996) 01 PAT CK 0029
High Courts09 Jan 1996
Toshniwal Bandhu Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 475
High Courts05 Jan 1996
United Distillers Ltd. Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 438
Bihar and Orissa Excise Act, 1915 — Section 17, 27, 28, 29, 38Bihar and Orissa Excise Rules, 1919 — Rule 106A, 11, 11A, 12, 13Constitution of India, 1950 — Article 14, 143, 19(1), 301
High Courts05 Jan 1996Allowed
Bijendra Prasad Yadav Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 415 : (1996) 1 PLJR 256
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(3), 37
High Courts05 Jan 1996
Phatik Chandra Ganguly Vs Raghubar Das and Others
Patna High Court · (1996) 1 BLJR 341
Representation of the People Act, 1951 — Section 81, 82, 83, 86
High Courts05 Jan 1996Allowed
Anil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1996) 01 PAT CK 0006
High Courts04 Jan 1996Allowed
Sachchida Nand Verma Vs The Sate of Bihar and Another
Patna High Court · (1996) 2 PLJR 421
Bihar Pension Rules, 1950 — Rule 139, 43Penal Code, 1860 (IPC) — Section 409