High Courts16 Apr 1998Allowed
The Nirala Sahkari Griha Nirman Samity Ltd. Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 203
Registration Act, 1908 — Section 17, 18, 28
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,730 of 2,661
High Courts16 Apr 1998Allowed
Bharat Prasad Bhagat Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 618
Bihar and Orissa Municipal Act, 1922 — Section 194, 194(2)
High Courts15 Apr 1998
Bachcha Singh Ors. Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1656 : (1998) 2 PLJR 565
High Courts15 Apr 1998Dismissed
Madhusudan Choudhary Vs State of Bihar and Others
Patna High Court · AIR 1999 Patna 159 : (1998) 3 BLJR 1693
Constitution of India, 1950 — Article 141, 226
High Courts15 Apr 1998Allowed
Radha Rajak @ Radhika Raja and Others Vs Balmiki Devi and Others
Patna High Court · AIR 1998 Patna 175 : (1998) 3 BLJR 1654 : (1999) 1 CivCC 121
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Apr 1998Dismissed
D.V.C. Bukaru Co-operative Stores Ltd. Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 2058 : (1998) 2 PLJR 499 : (2000) 119 STC 138
Bihar Finance Act, 1981 — Section 45(3)Constitution of India, 1950 — Article 226
High Courts15 Apr 1998Allowed
Dr. Girindra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 222
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts10 Apr 1998
A.K. Alkat @ Ajlt Kumar Aikat Vs Union of India and others
Patna High Court · (1998) 2 PLJR 645
Coal Mines (Nationalisation) Act, 1973 — Section 18, 18(5), 24A
High Courts10 Apr 1998Allowed
Dr. Ashok Kumar Sinha Vs Patna University and Others
Patna High Court · (1998) 2 BLJR 1445 : (1998) 2 PLJR 280
Constitution of India, 1950 — Article 12, 14
High Courts10 Apr 1998Allowed
Wakil Bhagat Vs Rambriksh Bhagat and Others
Patna High Court · (1998) 2 PLJR 294
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6
High Courts10 Apr 1998Dismissed
Md. Roorul @ Md. Nurool Vs Md. Farooque and others
Patna High Court · (1998) 2 PLJR 218
High Courts10 Apr 1998Dismissed
Janki Poddar and Others Vs Sitaram Poddar and Others
Patna High Court · (1998) 2 BLJR 1195 : (1998) 2 PLJR 539
High Courts09 Apr 1998Allowed
M/s Sahu Trading Company Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 201
Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 1998
Lal Babu Yadav Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 243
High Courts09 Apr 1998
Janki Singh and Others Vs Bhagwan Singh and Others
Patna High Court · AIR 1998 Patna 130
Bihar Tenancy Act, 1885 — Section 35
High Courts09 Apr 1998Allowed
Rameshwar Jute Mills Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 164 : (1998) 2 PLJR 334
High Courts09 Apr 1998Dismissed
The Bihar State Mineral Development Corporation Vs The State of Bihar Ors.
Patna High Court · (1998) 3 BLJR 1676 : (1998) 2 PLJR 204
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 4
High Courts07 Apr 1998Allowed
Indradeo Singh, Bundi Chaudhary, Ram Chandra Chaudhary and Deo Singh Vs The State of Bihar
Patna High Court · (1998) 2 PLJR 213
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 307, 395
High Courts07 Apr 1998
Rajnish Shekhar and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2133
High Courts07 Apr 1998
Avinash Kumar Singh Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 107 : (1998) 2 PLJR 238
Bihar Ancient Monument and Archaelogical Sites Remains and Art Treasures Act, 1976 — Section 3(1), 3(3)