High Courts27 Apr 1998Allowed
Sachidanand Mishra and Another Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 71
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,729 of 2,661
High Courts27 Apr 1998
Yamuna Sah @ Jamuna Prasad Sah Vs Shashi Mahto and Others
Patna High Court · (1999) 1 BLJR 110 : (1998) 2 PLJR 507
Bihar Bhoodan Yagna Act, 1954 — Section 17(4)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Apr 1998Allowed
Shrimati Kamla Devi Vs Nand Kishore Sao @ Nand Keshwar Sao and Others
Patna High Court · (1998) 3 BLJR 1775
Evidence Act, 1872 — Section 50Hindu Succession Act, 1956 — Section 15
High Courts27 Apr 1998Allowed
Sanjay Kumar Singh and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 2226 : (1998) 2 PLJR 672
Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts27 Apr 1998Allowed
Sachidanand Mishra and Another, Ramadhar Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 71
High Courts25 Apr 1998Dismissed
Nivas Talkies and Another Vs State of Bihar and Others
Patna High Court · AIR 1999 Patna 143 : (1999) 47 BLJR 1071 : (1998) 3 PLJR 833
Bihar Entertainment Tax Rules, 1984 — Rule 19Bihar Entertainments Tax Act, 1948 — Section 13B, 3(5), 3A, 3B, 3F
High Courts24 Apr 1998Dismissed
Sheojee Singh Vs Presiding Officer, Labour Court, Bokaro Steel City and Another
Patna High Court · (1998) 3 BLJR 1883
Penal Code, 1860 (IPC) — Section 420, 467
High Courts24 Apr 1998Dismissed
Bhola Mirdha @ Bhola Turi Vs Arjun Turi
Patna High Court · (1998) 3 PLJR 116
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Succession Act, 1925 — Section 372, 384
High Courts24 Apr 1998Dismissed
Nanddeo Singh and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1854 : (1999) 9 PLJR 182
Penal Code, 1860 (IPC) — Section 149, 201, 302
High Courts23 Apr 1998
Bhuneshwar Goswami Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 293
High Courts23 Apr 1998
Smt. Krishna Pati Devi and Others Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1778
High Courts23 Apr 1998Allowed
Gunder Sao @ Ganga Sao Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2137
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 1998Dismissed
Ram Kumar Thakur and Another Vs The State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1426 : (1998) 2 PLJR 256
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts21 Apr 1998
Satyadeo Mehta Vs State of Bihar and others
Patna High Court · (1998) 3 PLJR 344
High Courts17 Apr 1998Dismissed
Smt. Sharda Devi Vs Bank of India and others
Patna High Court · (1998) 1 PLJR 911
Constitution of India, 1950 — Article 226
High Courts16 Apr 1998
The Union of India (UOI) Vs Ram Lakhan Singh
Patna High Court · (1998) 3 BLJR 1780
Railway Claims Tribunal Act, 1987 — Section 23
High Courts16 Apr 1998Dismissed
Shri Dinanath Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 220
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1998
Nand Kishore Singh and Others Etc. Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1719
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 35Bihar Tenancy Act, 1885 — Section 103A
High Courts16 Apr 1998Allowed
Suresh Prasad Gupta @ Suresh Prasad and Others Vs Ashok Kumar and Others
Patna High Court · (1998) 2 BLJR 1194 : (1998) 2 PLJR 543
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts16 Apr 1998Allowed
Shailja Devi Vs Sheoji Singh and Others
Patna High Court · (1998) 2 BLJR 1188 : (1998) 2 PLJR 526
Transfer of Property Act, 1882 — Section 52