High Courts12 May 1998Allowed
Jindal Strips Limited Vs Hitek Industries (Bihar) Limited
Patna High Court · (1998) 3 BLJR 2275
COMPANIES ACT, 1956 — Section 433, 434, 439, 443, 445
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,727 of 2,661
High Courts12 May 1998Allowed
Bhola Jha Vs The State of Bihar
Patna High Court · (1998) 2 PLJR 576
Penal Code, 1860 (IPC) — Section 120B, 302, 34, 498A
High Courts11 May 1998Allowed
Birendra Singh @ Eirendra Kumar Singh and Others Vs State of Bihar
Patna High Court · (1998) 3 PLJR 294
Criminal Procedure Code, 1973 (CrPC) — Section 107, 164, 313
High Courts11 May 1998Allowed
Ram Lakhan Singh and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1941 : (1998) 2 PLJR 571
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 436Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts11 May 1998Dismissed
S.M. Sheraz Ally and Another Vs State of Bihar and Another
Patna High Court · (1998) 2 PLJR 633
Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Protection Force Act, 1957 — Section 2(c), 8
High Courts11 May 1998Allowed
Ram Lakhan Singh Vs The State of Bihar
Patna High Court · (1998) 3 BLJR 2139
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 436Penal Code, 1860 (IPC) — Section 147, 148, 149, 25, 302
High Courts08 May 1998Dismissed
Ras Bihari Singh and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 67
Constitution of India, 1950 — Article 14, 15, 16
High Courts08 May 1998Allowed
Birbal Yadav Vs Suchan Thakur and Others
Patna High Court · AIR 1999 Patna 6
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 19
High Courts08 May 1998Dismissed
Akloo Sada Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1930 : (1998) CriLJ 4345 : (1998) 2 PLJR 626
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 395, 397
High Courts08 May 1998
Shyam Kishore Sharma Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 596
High Courts08 May 1998
Oriental Insurance Co. Ltd. Vs Paspati Prasad and Others
Patna High Court · (1998) 2 PLJR 617
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts06 May 1998Dismissed
Vijay Kant Upadhaya Vs Sideshwar Prasad and Others
Patna High Court · (1998) 3 BLJR 2327 : (1998) 2 PLJR 486
High Courts06 May 1998Dismissed
Hathwa Vanaspati Limited Vs Board for Industrial and Financial Reconstruction and Others
Patna High Court · (2000) 2 CompLJ 76
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts06 May 1998
Sushila Devi Vs Nivendan Choudhary and Others
Patna High Court · (1998) 2 PLJR 609
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 173
High Courts06 May 1998Dismissed
Janardan Singh Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1947
Penal Code, 1860 (IPC) — Section 149, 302
High Courts05 May 1998Dismissed
Ranchi House Owners Association Vs Ranchi Municipal Corporation
Patna High Court · (1998) 3 BLJR 1850 : (1998) 3 PLJR 407
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 11
High Courts04 May 1998Allowed
Ram Prakash Mathur @ Ladlay Mathur Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1462 : (1998) 2 PLJR 288
Penal Code, 1860 (IPC) — Section 406, 420
High Courts01 May 1998
Shyam Talkies Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 426
Bihar Cinemas (Regulation) Act, 1954 — Section 14, 15, 7, 7A, 9Bihar Cinemas (Regulation) Rules, 1974 — Rule 16
High Courts01 May 1998
Laxmi Kant Rai Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 78
Bihar Tenancy Act, 1885 — Section 48E
High Courts01 May 1998Allowed
Most. Deorani Kuar Vs Bhuneshwar Singh and Others
Patna High Court · (1998) 2 BLJR 1460 : (1998) 2 PLJR 290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10