High Courts01 Apr 1998
Central Coalfields Limited Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 521
Bihar Finance Act, 1981 — Section 42
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,732 of 2,661
High Courts31 Mar 1998Dismissed
Dr. (Mrs.) Renuka Sharma Vs The Bihar Public Service Commission and others
Patna High Court · (1998) 2 PLJR 142
Constitution of India, 1950 — Article 320
High Courts31 Mar 1998Allowed
Mr. Md. Ajazur Rahman and Others Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 270
Constitution of India, 1950 — Article 14, 15(1)
High Courts31 Mar 1998Dismissed
Rajendra Kishri Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1224 : (1998) 2 PLJR 243
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 440Penal Code, 1860 (IPC) — Section 395
High Courts30 Mar 1998Dismissed
Latal Sheikh Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1762
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts27 Mar 1998
Chandan Kesri Vs State of Bihar and Another
Patna High Court · (1999) 1 BLJR 107 : (1998) 2 PLJR 516
Criminal Procedure Code, 1973 (CrPC) — Section 439, 440
High Courts27 Mar 1998Allowed
M/s S.K. Samanta and Company Vs Central Coalfield Limited M/s Central Coalfield Ltd. Vs M/s Samanta and Company
Patna High Court · (1998) 2 PLJR 347
Arbitration Act, 1940 — Section 30, 33, 39(1)(vi)
High Courts26 Mar 1998Dismissed
Industrial Investment Bank of India and Another Vs Magadh Spun Pipe Ltd. and Others
Patna High Court · (1999) 2 BLJR 1612 : (1998) 2 PLJR 510
Civil Procedure Code, 1908 (CPC) — Section 10, 16COMPANIES ACT, 1956 — Section 10, 442, 446INDUSTRIAL RECONSTRUCTION BANK OF INDIA ACT, 1984 — Section 39, 40
High Courts26 Mar 1998Dismissed
Aman Coke Plant (P), Limited Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 721 : (1998) 2 PLJR 559
Constitution of India, 1950 — Article 226, 265, 32
High Courts26 Mar 1998Allowed
Ramjee Singh @ Ram Nandan Singh Vs Jugal Kishore Singh
Patna High Court · (1998) 3 BLJR 2304
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4)
High Courts25 Mar 1998Dismissed
Dr. Niteshwar Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1479 : (1998) 2 PLJR 276
Constitution of India, 1950 — Article 58
High Courts25 Mar 1998
Jahuri Yadav and Others Vs The Bank of India and Others
Patna High Court · (1998) 3 PLJR 214
High Courts24 Mar 1998Dismissed
M/s Nath and Company and another Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 363
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Constitution of India, 1950 — Article 14, 226
High Courts24 Mar 1998
Oriental Insurance Co. Ltd. Vs Lalmuni Devi and Another
Patna High Court · (1999) ACJ 430 : (1998) 46 BLJR 1411 : (1998) 2 PLJR 151
Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts24 Mar 1998Dismissed
Ignatia Kujur and Others Vs National Insurance Co. Ltd. and Another
Patna High Court · (2000) ACJ 381 : (1998) 46 BLJR 1375 : (1998) 2 PLJR 138
Motor Vehicles Act, 1988 — Section 140, 166
High Courts24 Mar 1998Dismissed
Union of India Vs M/s. Arunodaya Udyog (P) Ltd.
Patna High Court · (1998) 2 PLJR 162
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 78
High Courts24 Mar 1998Dismissed
Baijnath Seth and another Vs Kashi Nath Upadhyay and Others
Patna High Court · (1998) 2 PLJR 190
Specific Relief Act, 1963 — Section 34
High Courts24 Mar 1998Dismissed
Dr. Smt. Manorama Sinha Vs Dr. Smt. Sova Mandal and Others The Magadh University and Others Vs Shova Mandal and Others
Patna High Court · (1998) 2 PLJR 176
Bihar State Universities (Amendment) Act, 1990 — Section 75Bihar State Universities (Third Amendment) Ordinance, 1986 — Section 79ABihar State Universities Act, 1976 — Section 10(14)
High Courts24 Mar 1998Dismissed
M/s. J.B. and Company Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 81
Forest Act, 1927 — Section 2(4), 27, 32, 52, 52
High Courts23 Mar 1998Dismissed
Ajit Kumar Das Vs State of Bihar and Others
Patna High Court · (1998) 2 PLJR 658
Penal Code, 1860 (IPC) — Section 409