High Courts16 Oct 1998
Amrit Varsha Hindi Dainik Vs Bihar State Agriculture Marketing Board and Another
Patna High Court · AIR 1999 Patna 181 : (1999) 1 PLJR 1
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,711 of 2,661
High Courts16 Oct 1998Allowed
Rai Bahadur Sri Narain Arora Trust and Others Vs Smt. Sneh Lata Singh and Another
Patna High Court · (1998) 3 BLJR 2151 : (1998) 3 PLJR 720
Civil Procedure Code, 1908 (CPC) — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 151, 47
High Courts16 Oct 1998Allowed
Girish Kumar @ Girish Chandra and Another Vs State of Bihar
Patna High Court · (1999) 1 PLJR 561
Penal Code, 1860 (IPC) — Section 406
High Courts15 Oct 1998Dismissed
Bharat Giri Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 PLJR 740
Constitution of India, 1950 — Article 226, 227Pension Regulations — Regulation 173
High Courts15 Oct 1998Partly Allowed
Chunia Mahatani and Others Vs Sobha Mahto and Others
Patna High Court · AIR 1999 Patna 189 : (1999) 47 BLJR 556
High Courts15 Oct 1998Dismissed
Bihar State Housing Board Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 927
Bihar State Housing Board Act, 1982 — Section 20(2), 50(2), 59, 59(1), 59(5)Management and Disposal of Residential Landed Properties Regulation, 1983 — Regulation 10Management and Disposal of Residential Landed Properties Rules — Rule 10
High Courts14 Oct 1998
Smt. Indra Kala Devi and Others Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 768
High Courts14 Oct 1998
Smt. Rita Dey Vs Chandan Kumar Dey
Patna High Court · (1999) 1 BLJR 585 : (1999) 9 PLJR 126
Hindu Marriage Act, 1955 — Section 13
High Courts14 Oct 1998Allowed
Chandeshwar Prasad Vs State of Bihar
Patna High Court · (1998) 3 PLJR 783
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 10(3), 32B, 45B
High Courts13 Oct 1998Dismissed
The State of Bihar and Others Vs Antu Prasad and Others
Patna High Court · (1999) 1 PLJR 134
High Courts13 Oct 1998Allowed
Yogesh Kumar Labh Vs The Bihar State Hydro Electrical Power Corporations Ltd. and Others
Patna High Court · (1998) 3 PLJR 853
High Courts13 Oct 1998Dismissed
Madhusudan Singh Munda and Others Vs Darnav Bhushan Singh Munda and Others
Patna High Court · (1998) 10 PAT CK 0013
High Courts13 Oct 1998Allowed
Gopal Prasad Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 169
High Courts12 Oct 1998
Shreekant Pandey Sharma Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 269
Constitution of India, 1950 — Article 226, 227
High Courts12 Oct 1998Allowed
Bihari Prasad Singh @ Bihari Babu Vs State and Another
Patna High Court · (1998) 3 PLJR 791
Criminal Procedure Code, 1973 (CrPC) — Section 125, 145, 353, 389(1), 397Penal Code, 1860 (IPC) — Section 420
High Courts11 Oct 1998Allowed
Ram Krishna Chaukhani Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 701
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 24(1), 24(3), 25, 30, 9Transfer of Property Act, 1882 — Section 106, 108
High Courts09 Oct 1998Dismissed
Raj Kiran Das Vs The State of Bihar and Another
Patna High Court · (1998) 3 PLJR 911
Essential Commodities Act, 1955 — Section 2, 3, 5, 7
High Courts09 Oct 1998Allowed
R.P. Sharma and Others Vs The State of Bihar and Another
Patna High Court · (1998) 3 PLJR 733
Bihar and Orissa Excise Act, 1915 — Section 47, 49, 55, 56, 7(2)Criminal Procedure Code, 1973 (CrPC) — Section 132, 190, 190(1), 193, 194Penal Code, 1860 (IPC) — Section 395, 79
High Courts09 Oct 1998Dismissed
Management of Kalyanpur Cement Limited Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 841
Industrial Disputes Act, 1947 — Section 25F, 2OOIndustries (Development and Regulation) Act, 1951 — Section 2
High Courts09 Oct 1998Dismissed
BOC India Limited Vs Zinc Products and Company Pvt. Ltd.
Patna High Court · (2001) 103 CompCas 759
Companies Act, 1956 — Section 433, 434(1)