High Courts09 Nov 1998Allowed
Smt. Saroj Devi @ Saroj Kumari Vs Sri. Anil Kumar
Patna High Court · (1999) 1 PLJR 47
Hindu Marriage Act, 1955 — Section 12(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,709 of 2,661
High Courts09 Nov 1998Allowed
Ramashray Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1998) 11 PAT CK 0073
Bihar Service Code, 1952 — Rule 97, 97(3)Civil Services (Classification, Control and Appeal) Rules — Rule 49
High Courts09 Nov 1998Dismissed
Md. Arif Khan Vs The Bihar Public Service Commission and Others
Patna High Court · (1998) 3 PLJR 901
High Courts06 Nov 1998Allowed
Faiyaz Ahmad Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 34
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts06 Nov 1998Allowed
Shishupal Prasad @ Shishupal Kumar Vs Mosomat Malti Devi and Others
Patna High Court · (1999) 1 PLJR 92
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 7 Rule 11, 115, 152, 153A
High Courts06 Nov 1998Allowed
Surendra Mishra Vs State Bank of India and Others
Patna High Court · (1999) 47 BLJR 365 : (2001) 3 LLJ 372
State Bank of India Employees Provident Fund Rules — Rule 13
High Courts06 Nov 1998Allowed
National Insurance Company Ltd. Vs Suniti Devi and Others
Patna High Court · (1999) 1 PLJR 299
High Courts05 Nov 1998
Brijpal Singh @ Brijpal Chaudhary @ Brijpal Vs The State of Bihar
Patna High Court · (1998) 3 PLJR 907
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 363, 364, 368, 370, 372
High Courts05 Nov 1998
Fagoo Paswan Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 219
High Courts05 Nov 1998
Surendra Tiwary Vs Raj Kumari Devi and Others
Patna High Court · (1999) 2 BLJR 986 : (1999) 1 BLJR 329 : (1998) 3 PLJR 848
Banking Regulation Act, 1949 — Section 45ZAHindu Succession Act, 1956 — Section 15, 16Succession Act, 1925 — Section 372
High Courts03 Nov 1998Allowed
Dr. J.P. Gupta Vs Sri Sunil Kumar
Patna High Court · (1999) 2 BLJR 992 : (1999) 1 BLJR 413 : (1998) 3 PLJR 889
High Courts03 Nov 1998Dismissed
Umesh Singh Vs The State of Bihar and Another
Patna High Court · (1999) 1 PLJR 67
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Nov 1998Allowed
Bindeshwar Roy Vs The State of Bihar and Another
Patna High Court · (1999) 1 BLJR 363 : (1999) 1 PLJR 188
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 420, 461, 463, 468, 471
High Courts03 Nov 1998Dismissed
Classic Automobiles Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 681 : (1999) 1 PLJR 209
Bihar Finance Act, 1981 — Section 25, 27Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 2, 27(1), 3, 4
High Courts03 Nov 1998Allowed
Umesh Rai Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 BLJR 343
High Courts03 Nov 1998Allowed
The State of Bihar and Another Vs Deepak Kumar Mandal and Others
Patna High Court · (1998) 1 PLJR 485
High Courts03 Nov 1998Dismissed
Ramashish Rai Vs Baijnath Mishra and Another
Patna High Court · (1999) 1 BLJR 433 : (1998) 3 PLJR 862
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Nov 1998Allowed
Brijnandan Lal Barnwal Vs The Bihar State Electricity Board and Others
Patna High Court · (1998) 3 PLJR 886
High Courts03 Nov 1998
Smt. Pushpa Devi Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 520