High Courts02 Nov 1998Allowed
Life Insurance Corporation of India and Others Vs Shri Deepak Kumar Singh
Patna High Court · (1998) 11 PAT CK 0068
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,710 of 2,661
High Courts02 Nov 1998Dismissed
Tata Iron and Steel Company Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 517 : (2000) 1 LLJ 131 : (1999) 9 PLJR 160
Factories Act, 1948 — Section 92
High Courts02 Nov 1998
Narendra Prasad Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1011
High Courts02 Nov 1998Partly Allowed
Badri Narayan Saha and Another Vs Union of India (UOI) and Others
Patna High Court · (1999) 47 BLJR 758 : (1999) 82 FLR 695 : (2001) 3 LLJ 998
Constitution of India, 1950 — Article 19, 19(6), 19(I)Industrial Disputes Act, 1947 — Section 10, 10(3)
High Courts02 Nov 1998Allowed
Mustaqeem @ Md. Mustaqeem and Others Vs Akhilesh Kumar and Others
Patna High Court · (1999) 1 BLJR 417 : (1998) 3 PLJR 846
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts30 Oct 1998Allowed
Savitri Devi Jaiswal and Others Vs Girija Shankar Jaiswal and Others
Patna High Court · (1999) 1 PLJR 337
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37, 37(1), 41
High Courts30 Oct 1998
Commissioner of Income Tax Vs Tata Robins Frazer Ltd.
Patna High Court · (1999) 236 ITR 206
Income Tax Act, 1961 — Section 32(1)
High Courts30 Oct 1998Dismissed
In Re: Rohtas Industries Ltd. (In Liquidation)
Patna High Court · (1998) 10 PAT CK 0008
Companies Act, 1956 — Section 446, 446(1), 446(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 34
High Courts29 Oct 1998
Dr. Shyam Nand Singh Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 766
Bihar Pension Rules, 1950 — Rule 43
High Courts29 Oct 1998Allowed
Devendra Prasad Vs Krishna Kumar Bhalotia
Patna High Court · (1998) 3 PLJR 893
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts29 Oct 1998
Ram Lakhan Singh Vs The State of Bihar
Patna High Court · (1998) 3 PLJR 915 : (1999) 3 RCR(Criminal) 105
Criminal Procedure Code, 1973 (CrPC) — Section 209, 268, 309(2), 344
High Courts28 Oct 1998Dismissed
Sri Raj Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 785
Limitation Act, 1963 — Article 113Patna Municipal Corporation Act, 1951 — Section 204, 206
High Courts28 Oct 1998Dismissed
Raj Kumar Prasad Vs State of Bihar and Others
Patna High Court · (1998) 10 PAT CK 0021
High Courts28 Oct 1998Allowed
Pramod Kumar Vs The Union of India (UOI) and Others
Patna High Court · (1999) 1 PLJR 82
Army Act, 1950 — Section 106, 20(3)Constitution of India, 1950 — Article 226
High Courts28 Oct 1998
Braj Kishore Singh and Others Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 903
High Courts28 Oct 1998
Jailal Yadav @ Gope and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 785
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 10(3), 11(1), 15(1)
High Courts20 Oct 1998
Braj Kishore Singh and Others Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 903
Constitution of India, 1950 — Article 298
High Courts16 Oct 1998
Arun Kumar Mukherjee and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 673
High Courts16 Oct 1998Dismissed
Vijay Kumar Gupta Vs Hari Narayan Rastogi and Others
Patna High Court · (1998) 3 PLJR 746
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 36
High Courts16 Oct 1998Allowed
Prabhat Kumar Sinha Vs Smt. Nirmala Sinha and Another
Patna High Court · AIR 1999 Patna 130 : (1999) 1 PLJR 19
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 35